High Courts18 Mar 2015Dismissed

Mohan Kumar C. Vs Asha

Karnataka High Court · (2015) 03 KAR CK 0424

Hindu Marriage Act, 1955 - Section 13(1)(ia)Penal Code, 1860 (IPC) - Section 324
High Courts18 Mar 2015Dismissed

Someshwar Vs Neha

Karnataka High Court · (2015) 03 KAR CK 0380

Civil Procedure Code, 1908 (CPC) - Section 24, 24(1)(a)Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 9
High Courts18 Mar 2015Dismissed

Shyamprasad and Others Vs K.V. Ramesh and Others

Karnataka High Court · AIR 2015 Kar 112 : (2015) 3 AKR 34 : (2015) 3 KarLJ 406 : (2015) 3 KCCR 2079

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Registration Act, 1908 - Section 17Specific Relief Act, 1963 - Section 3