High Courts20 Mar 2015Disposed off
Sampangappa Vs Kempamma and Others
Karnataka High Court · (2015) 03 KAR CK 0095
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 152 of 219
High Courts20 Mar 2015Allowed
Sheik Wajid Vs State
Karnataka High Court · (2015) 03 KAR CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 313Motor Vehicles Act, 1988 - Section 134(a), 187Penal Code, 1860 (IPC) - Section 279, 304-A, 338
High Courts20 Mar 2015Allowed
Shrilaxmi and Others Vs Channappa R. Naik and Others
Karnataka High Court · (2015) 03 KAR CK 0014
Motor Vehicles Act, 1988 - Section 149, 149(2)(a), 149(2)(a)(i), 2(a)
High Courts20 Mar 2015
The Oriental Insurance Company Ltd. and Others Vs Shanta and Others
Karnataka High Court · (2015) 03 KAR CK 0011
Motor Vehicles Act, 1988 - Section 166, 173(1)Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts19 Mar 2015Dismissed
Mallikarjun Vs Sarita and Others
Karnataka High Court · (2015) 03 KAR CK 0421
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)(a)
High Courts19 Mar 2015Dismissed
The Branch Manager National Insurance Company Ltd. and Others Vs Anil Kumar and Others
Karnataka High Court · (2015) 03 KAR CK 0420
High Courts19 Mar 2015Allowed
State and Others Vs Ramananda Shetty and Others
Karnataka High Court · (2015) 3 CCR 293 : (2015) 3 KarLJ 560
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 143, 144, 148, 149, 302
High Courts19 Mar 2015Dismissed
Tangewwa and Others Vs Gourawwa and Others
Karnataka High Court · (2015) 03 KAR CK 0406
High Courts19 Mar 2015Disposed off
K. Gopal Krishna Bhat and Others Vs The Joint Registrar of Co-operative Societies and Others
Karnataka High Court · (2015) 3 AKR 50 : (2015) ILR Kar 2002 : (2015) 3 KarLJ 524 : (2015) 3 KCCR 2843
Karnataka Co-operative Societies Act, 1959 - Section 65, 70, 71
High Courts19 Mar 2015
Bhagirathi Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 292 : (2015) 4 KCCR 3256
High Courts19 Mar 2015
The Commissioner of Income Tax and Others Vs Pradeep Kar
Karnataka High Court · (2016) 380 ITR 121
Income Tax Act, 1961 - Section 143(3), 154, 54, 54EC, 54F
High Courts19 Mar 2015Partly Allowed
Skand Pvt. Ltd. Vs M. Masthan
Karnataka High Court · (2015) 03 KAR CK 0268
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7Industrial Disputes Act, 1947 - Section 11-A, 17-B
High Courts19 Mar 2015
Hubli Electricity Supply Company Limited and Others Vs Shivappa Hanumantappa Yaragatti and Others
Karnataka High Court · (2015) 03 KAR CK 0267
Penal Code, 1860 (IPC) - Section 323, 326, 34, 342
High Courts19 Mar 2015Disposed off
Thimmaraju S.N. Vs The Bangalore University and Others
Karnataka High Court · (2015) 03 KAR CK 0265
High Courts19 Mar 2015Disposed off
Sharadabai Vs Kalyanrao
Karnataka High Court · (2015) 03 KAR CK 0264
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts19 Mar 2015
Suzlon Infrastructure Ltd. Vs State of Karnataka
Karnataka High Court · (2015) ILR Kar 4041 : (2015) 82 VST 504
Karnataka Sales Tax Act, 1957 - Section 17(6)Karnataka Value Added Tax Act, 2003 - Section 15, 15(1)(b), 4
High Courts19 Mar 2015Dismissed
Usharani Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0221
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 309, 439Evidence Act, 1872 - Section 27
High Courts19 Mar 2015Allowed
Managing Committee Vs The Zilla Dharmika Parishath and Deputy Commissioner and Others
Karnataka High Court · (2015) 3 KarLJ 501 : (2015) 4 KCCR 3718
High Courts19 Mar 2015Allowed
Sanjeev Kumar A. and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 03 KAR CK 0015
High Courts18 Mar 2015
The Branch Manager, United India Insurance Company Limited Vs Master Anston and Others
Karnataka High Court · (2015) 3 AKR 65
Motor Vehicles Act, 1988 - Section 146, 147, 149