High Courts20 Mar 2015Allowed
Mallappa and Others Vs Ningappa
Karnataka High Court · (2015) 4 KarLJ 561
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1, 151
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 151 of 219
High Courts20 Mar 2015
ABB India Ltd. Vs Deputy Commissioner of Commercial Taxes
Karnataka High Court · (2015) 2 AKR 603
Central Sales Tax Act, 1956 - Section 9(2)Karnataka Value Added Tax Act, 2003 - Section 39(1)
High Courts20 Mar 2015Dismissed
Laxman Krishna Gadekar Vs Suvarna
Karnataka High Court · (2015) 03 KAR CK 0405
Hindu Marriage Act, 1955 - Section 10, 13, 13(1)(ia)
High Courts20 Mar 2015
ABB India Ltd. Vs The Deputy Commissioner of Commercial Taxes
Karnataka High Court · (2015) 03 KAR CK 0387
Central Sales Tax Act, 1956 - Section 9(2)Karnataka Value Added Tax Act, 2003 - Section 39(1)
High Courts20 Mar 2015Dismissed
Subhasappa Vs Ujjappa
Karnataka High Court · (2015) 03 KAR CK 0266
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)
High Courts20 Mar 2015
Rangappa and Others Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0263
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 323
High Courts20 Mar 2015Partly Allowed
Ansarulhaq Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0262
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 114(e)Penal Code, 1860 (IPC) - Section 34, 420, 489B, 489C
High Courts20 Mar 2015Allowed
Somashekara and Others Vs Indian Overseas Bank and Others
Karnataka High Court · (2015) 03 KAR CK 0251
Constitution of India, 1950 - Article 311(2)
High Courts20 Mar 2015Dismissed
B.P. Krishnegowda Vs Karnataka Lokyukta
Karnataka High Court · (2015) 03 KAR CK 0243
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154(1), 155(2), 156(1), 482Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 7
High Courts20 Mar 2015Dismissed
Deepa Sridhar Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 510 : (2015) ILR Kar 1805 : (2015) 3 KCCR 2444
Criminal Procedure Code, 1973 (CrPC) - Section 155, 155(2), 482Penal Code, 1860 (IPC) - Section 352
High Courts20 Mar 2015
Commissioner of Income Tax and Others Vs Saptharishi Credit Co-operative Society Ltd.
Karnataka High Court · (2015) 03 KAR CK 0232
Income Tax Act, 1961 - Section 2(24)(viia), 80P, 80P(2)(a)(i), 80P(4), 80P(i)
High Courts20 Mar 2015Allowed
Philips Mascarin and Others Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0231
Penal Code, 1860 (IPC) - Section 332, 34, 353, 427
High Courts20 Mar 2015Dismissed
J.P. Prakash Vs Karnataka Lokayukta
Karnataka High Court · (2015) 03 KAR CK 0136
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 100, 154, 154(1), 155(2), 156(1)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7, 8
High Courts20 Mar 2015Dismissed
Bhimsya and Others Vs Mahadevi and Others
Karnataka High Court · (2015) 03 KAR CK 0134
Karnataka Land Reforms Act, 1961 - Section 77Karnataka Land Revenue Act, 1964 - Section 66
High Courts20 Mar 2015Disposed off
G. Rathnamma and Others Vs Charles Narohna and Others
Karnataka High Court · (2015) 03 KAR CK 0133
High Courts20 Mar 2015Disposed off
Ramanath K.T. Vs L. Sathyanarayana and Others
Karnataka High Court · (2015) 03 KAR CK 0130
High Courts20 Mar 2015
Krishnakumari Vs K. Suresh Kumar
Karnataka High Court · (2015) 2 AKR 681 : (2015) ILR Kar 2335 : (2015) 3 KarLJ 463 : (2015) 3 KCCR 2436
Registration Act, 1908 - Section 17, 17(1-A), 17(b), 49Transfer of Property Act, 1882 - Section 17, 53A, 53-A
High Courts20 Mar 2015Dismissed
Veeranna Vs Channareddy and Others
Karnataka High Court · (2015) 03 KAR CK 0116
Hindu Succession Act, 1956 - Section 14
High Courts20 Mar 2015
State Vs Shivakumar and Others
Karnataka High Court · (2015) 03 KAR CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 395
High Courts20 Mar 2015
State of Karnataka and Others Vs Merino Industries Limited
Karnataka High Court · (2015) 2 AKR 777 : (2015) 83 VST 409
Karnataka Value Added Tax Act, 2003 - Section 2(34), 59(4)