High Courts16 Jan 2014Allowed
Chidambar and Basappa Vs Manohar and Prabhakar @ Fakirappa Since Dead by L.Rs.
Karnataka High Court · (2014) 01 KAR CK 0153
Civil Procedure Code, 1908 (CPC) - Section 10(2) 100 96
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 152 of 158
High Courts16 Jan 2014Dismissed
The Karnataka State Financial Corporation and Karnataka State Financial Corporation, Bangalore Rural Branch, Church Street Vs M/s. Origami Tissues
Karnataka High Court · (2014) 01 KAR CK 0152
Evidence Act, 1872 - Section 91
High Courts16 Jan 2014Dismissed
Kumar Organic Products Limited Vs Dalal Motto Macdonald Pvt. Ltd. and Mr. Justice (Retd.) K. Shivashankar Bhat
Karnataka High Court · (2014) 01 KAR CK 0151
Arbitration and Conciliation Act, 1996 - Section 34 37
High Courts16 Jan 2014
M/s. ICICI Lombard General Insurance Company Ltd. Vs Shashirekhamani, K.K. Harish, R. Thimmaiah and S.N. Shankar Smt. Shashirekamani and Sri K.K. Harish Vs Sri Thimmaiah, Sri S.N. Shekar and M/s. ICICI Lombard General Insurance Company
Karnataka High Court · (2014) 01 KAR CK 0148
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2014Allowed
Sanna Basavaraddi Vs Shivashankarappa @ Shankarappa and Others
Karnataka High Court · (2014) 01 KAR CK 0147
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27, Order 41 Rule 28
High Courts16 Jan 2014Dismissed
UFM Sri Nagesh Vs Shrikant and Others
Karnataka High Court · (2014) 01 KAR CK 0146
Civil Procedure Code, 1908 (CPC) - Section 100 96
High Courts16 Jan 2014
The Commissioner of Customs, C.R. Building Vs M/s. American Power Conversion (India) Pvt. Ltd. and Shri Shivaram, Logistics Manager, M/s. American Power Conversion (India) Pvt. Ltd.
Karnataka High Court · (2015) 316 ELT 39 : (2014) 25 GSTR 561
High Courts16 Jan 2014Partly Allowed
P. Eshwari, P.S. Thanuja and P.S. Roja Vs The MD, VRL Logistics Ltd. and The ICICI Lombard Motor Insurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0143
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2014Dismissed
Sri. Ramalingaiah N.K. Vs Sri. Thimmarajashetty
Karnataka High Court · (2014) 01 KAR CK 0140
High Courts16 Jan 2014Dismissed
Sri Muniyappa Since Dead by Lrs. (Sri. Sonnappa and Others) Vs Sri Pillappa and Others
Karnataka High Court · (2014) 01 KAR CK 0139
High Courts16 Jan 2014Dismissed
State of Karnataka Vs Renukaradya and T. P. Nanjundaradya
Karnataka High Court · (2014) 01 KAR CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 313 378(1)Dowry Prohibition Act, 1961 - Section 3 4 6Penal Code, 1860 (IPC) - Section 304B 304-B 306 498-A
High Courts16 Jan 2014Dismissed
State of Karnataka Vs Siddaraju
Karnataka High Court · (2014) 01 KAR CK 0077
Penal Code, 1860 (IPC) - Section 27 380 457
High Courts16 Jan 2014Partly Allowed
Siddalaiahnavar Doddasannappa, Sanna Bharamavva, Kumari Umadevi and Kumari Devi Vs Hassain, Baba Fakurdin Niyazi and The Manager Reliance General Insurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0076
Motor Vehicles Act, 1988 - Section 163A 173(1)
High Courts16 Jan 2014Dismissed
N.C. Mruthunjaya Vs M.K. Srikanta
Karnataka High Court · (2014) 01 KAR CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 200 313 397 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts16 Jan 2014Dismissed
National Insurance Co. Ltd. Vs A. Laxman and N. Hanumantha
Karnataka High Court · (2014) 01 KAR CK 0052
High Courts16 Jan 2014Dismissed
M.D. Harijyothi Kumar and Robin Prakash Vs Master R. Abhishek and Smt. M.D. Sudhamani
Karnataka High Court · (2014) 01 KAR CK 0050
High Courts16 Jan 2014Allowed
Siddagangamma and Sujathamma Vs State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120(b) 143 149 324 498A
High Courts16 Jan 2014Partly Allowed
Subramaniam Vaidyanathan and Dr. Preetish. S. Vaidyanathan Vs R.B.R. Travels and ICICI Lombard Motor Insurance. Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0021
Motor Vehicles Act, 1988 - Section 166
High Courts10 Jan 2014Dismissed
Shailaja and Others Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KarLJ 560
High Courts10 Jan 2014
Umesh Vs The State of Karnataka and Another
Karnataka High Court · (2014) 2 KCCR 1123
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 320, 323, 498A, 504