High Courts16 Jan 2014
Union of India Vs Lampo Computers (P) Ltd.
Karnataka High Court · (2014) 305 ELT 215
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 150 of 158
High Courts16 Jan 2014Dismissed
Sri H.M. Ramu Vs Sri K. Mukunda and The Oriental Insurance Ltd.
Karnataka High Court · (2014) 01 KAR CK 0280
High Courts16 Jan 2014Partly Allowed
Kum. Nagarathna Vs M.V. Vishwanath and The Branch Manager Oriental Insurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0279
High Courts16 Jan 2014Dismissed
Smt. Radika Vs Sri Thiru M. Elango and The Manager United India Insurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0265
High Courts16 Jan 2014Dismissed
Iravva @ Iramma R./by G.P.A. Holder Sir Ishwar Vs Smt. Shobha and Smt. Nagamma
Karnataka High Court · (2014) 01 KAR CK 0264
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 2, 151
High Courts16 Jan 2014Disposed Off
Sri Tukra, Smt. Paddu and Smt. Appi Vs The Secretary, Department of Forest, Bangalore and Others
Karnataka High Court · (2014) 01 KAR CK 0250
High Courts16 Jan 2014Dismissed
M. Bhaskar Vs Smt. Veena, Smt. Dr. M. Mayadevi, Sri. C.M. Gowda and Sri. M. Balaji
Karnataka High Court · (2014) 01 KAR CK 0249
Constitution of India, 1950 - Article 226 227
High Courts16 Jan 2014Disposed Off
Sri Narayan Vs The State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0248
High Courts16 Jan 2014Allowed
Sri. Shivashankar Reddy Vs The State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0244
Karnataka Housing Board Act, 1962 - Section 3Land Acquisition Act, 1894 - Section 3(f) 3(f)(vi) 4(1) 6(1)
High Courts16 Jan 2014Dismissed
Prasanna Kumar Vs G.M. Siddeshwar and Others
Karnataka High Court · (2014) 2 AKR 370 : (2014) 6 KarLJ 198
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(a)Constitution of India, 1950 - Article 101(3)(b) 102 124(2)(a) 190(3)(b) 217(1)(a)Income Tax Act, 1961 - Section 80G
High Courts16 Jan 2014Disposed Off
M. Thimmayya Vs The Director (Admn. and HR) KPTCL, The General Manager (Admn. and HR) GESCOM, The Electrical Engineer (Ele) O and M Circle and Superintending Engineer (Ele) and the Disciplinary Authority O and M Circle
Karnataka High Court · (2014) 01 KAR CK 0242
Prevention of Corruption Act, 1988 - Section 13(1) 13(1)(d) 13(2) 7
High Courts16 Jan 2014Dismissed
Official Liquidator of M/s. Vintek R.F. Products Limited Vs Sri. S. Krishnamurthy and Others
Karnataka High Court · (2014) 01 KAR CK 0241
Companies Act, 1956 - Section 454 543
High Courts16 Jan 2014Dismissed
The Divisional Controller, North West Karnataka Transport Corporation (NWKRTC) Vs Fajal Ahamad
Karnataka High Court · (2014) 2 AKR 46 : (2014) 141 FLR 388 : (2014) 1 KarLJ 568 : (2014) 1 LLJ 592 : (2014) LLR 546
Industrial Disputes Act, 1947 - Section 10(1)(C)(D)
High Courts16 Jan 2014Allowed
Dr. H.C. Shiva Kumar Vs State of Karnataka, Rajiv Gandhi University of Health Sciences, Vijayanagar Institute of Medical Sciences and Kidwai Memorial Institute of Oncology
Karnataka High Court · (2014) 01 KAR CK 0218
High Courts16 Jan 2014Dismissed
State Vs Krishna and Others
Karnataka High Court · (2014) 01 KAR CK 0216
Karnataka Prevention of Destruction and Loss of Property Act, 1981 - Section 2Penal Code, 1860 (IPC) - Section 143 149 323 448 454
High Courts16 Jan 2014Partly Allowed
Singaiah Vs Venkatarao Potte and Branch Manager, New India Assurance Co. Ltd.
Karnataka High Court · (2014) 01 KAR CK 0215
High Courts16 Jan 2014Dismissed
Stanley Rodrigues Vs The State of Karnataka and The Karnataka Industrial Areas Development Board, Government of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0214
Karnataka Industrial Areas Development Act, 1966 - Section 28(1) 28(4)
High Courts16 Jan 2014Allowed
Sathish and Sunil Vs The State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0213
High Courts16 Jan 2014Partly Allowed
Nandini @ Vidyashree Vivekananda Shet Vs Vivekananda Sadananda Shet
Karnataka High Court · (2014) 01 KAR CK 0212
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 9
High Courts16 Jan 2014Dismissed
The State of Karnataka Vs R.K. Venkatesh
Karnataka High Court · (2014) 01 KAR CK 0211
Penal Code, 1860 (IPC) - Section 279 304A