COURT ARCHIVE

Karnataka High Court judgments, 2014

3,159 judgments · page 151 of 158

High Courts16 Jan 2014Dismissed

Basanagouda Vs The Sub-Inspector of Police, The Zilla Panchayath Koppal and The Taluka Panchayath Kushtagi

Karnataka High Court · (2014) 01 KAR CK 0206

Constitution of India, 1950 - Article 226 227Criminal Procedure Code, 1973 (CrPC) - Section 197 482Penal Code, 1860 (IPC) - Section 34 409 420 465 468

High Courts16 Jan 2014Partly Allowed

Smt. Rajamma, Mahadevaswamy, Mahesh and Pallavi Vs Smt. Jayasheela, The National Insurance Co. Ltd., Senthil Ram Transport and The United India Insurance Co. Ltd.

Karnataka High Court · (2014) 01 KAR CK 0205

Motor Vehicles Act, 1988 - Section 166

High Courts16 Jan 2014Partly Allowed

Command Area Development Authority Vs Smt. Javaramma

Karnataka High Court · (2014) 01 KAR CK 0204

Industrial Disputes Act, 1947 - Section 11A

High Courts16 Jan 2014Allowed

Dr. H. Raghavendra Vs Dr. Rashmi

Karnataka High Court · (2014) 01 KAR CK 0202

Dowry Prohibition Act, 1961 - Section 3 4 6Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 34 498 498(A) 504 506(2)

High Courts16 Jan 2014Disposed Off

Samson and Another Vs State of Karnataka

Karnataka High Court · (2014) 2 AKR 116 : (2014) 2 KCCR 1500

High Courts16 Jan 2014Dismissed

The State of Karnataka Vs Manjunathachari and Rathnamma

Karnataka High Court · (2014) 01 KAR CK 0173

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34, 498A, 506

High Courts16 Jan 2014Dismissed

State of Karnataka Vs Raju

Karnataka High Court · (2014) 01 KAR CK 0172

Motor Vehicles Act, 1988 — Section 134(a)(b)Penal Code, 1860 (IPC) — Section 279, 304A

High Courts16 Jan 2014Disposed Off

M/s. Haji M. Abdul Razak and Co. Vs K. Ismath Enoon

Karnataka High Court · (2014) 01 KAR CK 0171

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

High Courts16 Jan 2014Disposed Off

A.B. Surya Vs C. Sathyanarayana

Karnataka High Court · (2014) 01 KAR CK 0170

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 23 Rule 3, 151

High Courts16 Jan 2014Partly Allowed

Sri Syed Peer Vs The Oriental Insurance Co. Ltd. and Others

Karnataka High Court · (2014) 01 KAR CK 0167

High Courts16 Jan 2014Partly Allowed

Veeresh Vs Gajanana Transport Co. Ltd. and The Divisional Manager, United India Insurance Co. Ltd.

Karnataka High Court · (2014) 01 KAR CK 0166

High Courts16 Jan 2014Partly Allowed

Sri Ramachandra Srimant and Smt. Bheemavav Vs Shri Sangappa Bhimappa Kudachi and The Divisional Manager, New India Assurance Company Ltd.

Karnataka High Court · (2014) 01 KAR CK 0165

Motor Vehicles Act, 1988 — Section 173(1)

High Courts16 Jan 2014Dismissed

Sri K.H. Basavaraj Vs Sri Mahamad Samiulla

Karnataka High Court · (2014) 01 KAR CK 0164

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 142

High Courts16 Jan 2014Dismissed

M. Narayanappa Vs M/s. Shiva Shakthi Bio-Planetic Ltd. and The Regional Manager, New India Assurance Co. Ltd.

Karnataka High Court · (2014) 01 KAR CK 0161

Motor Vehicles Act, 1988 - Section 166

High Courts16 Jan 2014Dismissed

M/s. United India Insurance Company Limited Vs Razak and Others

Karnataka High Court · (2014) 01 KAR CK 0160

High Courts16 Jan 2014

Commissioner of Customs Vs M/s. G. Exporters

Karnataka High Court · (2014) 303 ELT 507 : (2014) 43 GST 613 : (2014) 25 GSTR 483

Customs Act, 1962 - Section 129D 129D(2)

High Courts16 Jan 2014Dismissed

Dr. (Mrs.) Smita Jain Vs Mr. N.A. Parameshwar

Karnataka High Court · (2014) 01 KAR CK 0158

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10Karnataka Rent Act, 1999 - Section 2 2(3) 2(3)(g)

High Courts16 Jan 2014Dismissed

The Secretary To Government Department of Education and The Accountant General in Karnataka Vs Sri N.B. Govinda Raja Rao

Karnataka High Court · (2014) 01 KAR CK 0157

High Courts16 Jan 2014Dismissed

Smt. Veeramma Vs The Assistant Commissioner Kollegal Sub-Division and Others

Karnataka High Court · (2014) 01 KAR CK 0156

Karnataka Panchayat Raj Act, 1993 - Section 49

High Courts16 Jan 2014

M/s. Shivam Trading Company Vs The Commercial Tax Officer, Bangalore

Karnataka High Court · (2014) 01 KAR CK 0154

Karnataka Value Added Tax Act, 2003 - Section 12(c) 53 53(12) 53(12)(c) 62