High Courts10 Jan 2014Disposed Off
Garden City Snooker Association Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 839 : (2014) 2 KCCR 1521
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 153 of 158
High Courts10 Jan 2014
Bangalore Electricity Supply Company Ltd. and Karnataka Power Transmission Corporation Limited Vs S. Jyothi and Others
Karnataka High Court · (2014) 3 AKR 227 : (2014) ILR 2231 : (2014) 1 KCCR 681 : (2014) LabIC 2822
Companies Act, 1956 - Section 291Constitution of India, 1950 - Article 14 16Factories Act, 1948 - Section 2
High Courts10 Jan 2014Allowed
Govindaswamy Vs State of Karnataka
Karnataka High Court · (2014) 2 AKR 119 : (2014) 3 KCCR 1990
Criminal Procedure Code, 1973 (CrPC) — Section 439Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts10 Jan 2014
General Manager, KSRTC Vs Smt. Shakunthala Devi, Vijayalakshmi and Meghana Smt. Shankaramma @ Shankarawa Vs Smt. Shakunthala Devi, Vijayalaksmi, Meghana and The General Manager, KSRTC Shakunthala Devi, Vijayalakshmi and Meghana Vs The General Manager, KSRTC
Karnataka High Court · (2014) ILR 1990
Motor Vehicles Act, 1988 - Section 166
High Courts10 Jan 2014
J.K. Industries Limited (name changed to J.K. Tyre and Industries Limited with effect from 2-4-2007), Vikrant Tyres Unit (formerly known as Vikrant Tyres Limited) Vs State of Karnataka
Karnataka High Court · (2014) 78 KarLJ 234 : (2014) 70 VST 259
Karnataka Sales Tax Act, 1957 — Section 22(1), 8A
High Courts09 Jan 2014Allowed
B. Ravikumara and Another Vs State
Karnataka High Court · (2014) 2 AKR 21 : (2014) 3 KCCR 2248
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 399, 402
High Courts09 Jan 2014Dismissed
Sri S.M. Raju Vs The Karnataka Lokayuktha and State of Karnataka
Karnataka High Court · (2014) 1 AKR 704 : (2014) 2 KCCR 1408
High Courts09 Jan 2014Allowed
Sheshadri Vs The State of Karnataka
Karnataka High Court · (2014) 1 AKR 642 : (2014) 2 KCCR 1431
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 399, 402
High Courts09 Jan 2014Disposed Off
Snook N. Cue Association Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 694 : (2014) 2 KCCR 1492
High Courts09 Jan 2014Dismissed
Venkatesh Vasander Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 695
High Courts09 Jan 2014Allowed
Basavaraju and Others Vs State
Karnataka High Court · (2014) 1 AKR 696 : (2014) 2 KCCR 1742
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 114, 143, 147, 149, 323
High Courts09 Jan 2014Allowed
Smt. M.S. Sujatha and Others Vs State of Karnataka
Karnataka High Court · (2014) 1 AKR 842 : (2014) 2 KCCR 1544
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 34, 354, 420, 504
High Courts09 Jan 2014Allowed
J.B. Shanthakumar Vs State
Karnataka High Court · (2014) 2 AKR 20 : (2014) 2 KCCR 1654
Criminal Procedure Code, 1973 (CrPC) — Section 200, 438Penal Code, 1860 (IPC) — Section 120A, 34, 419, 420, 463
High Courts09 Jan 2014Allowed
Commissioner of Service Tax, Bangalore Vs Rallies India Ltd.
Karnataka High Court · (2014) 44 GST 465 : (2014) 34 STR 174
High Courts09 Jan 2014Dismissed
B.M. Krishnamurthy Vs State of Karnataka
Karnataka High Court · (2014) 2 AKR 19 : (2014) 3 KCCR 2212
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 409, 420, 477A
High Courts09 Jan 2014
Muniswamy Vs Charles Katanu George and The Bajaj Allianz General Insurance Co. Ltd.
Karnataka High Court · (2014) 2 AKR 312
Motor Vehicles Act, 1988 - Section 134(c) 158(6) 26
High Courts09 Jan 2014Disposed Off
Sri Budhi Basweshwar Math Vs State of Karnataka
Karnataka High Court · (2014) 3 KarLJ 334
High Courts09 Jan 2014
R.K.S. Agro Tech Ltd. Vs Commissioner of Customs
Karnataka High Court · (2014) 309 ELT 252 : (2014) 44 GST 578 : (2014) 25 GSTR 378
Customs Act, 1962 — Section 129E
High Courts09 Jan 2014
D.C. Chandrashekariah Vs Divisional Controller, KSRTC
Karnataka High Court · (2014) 2 AKR 322 : (2014) ILR 1115
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47
High Courts09 Jan 2014
State of Karnataka Vs Aradhya Ropes and Slings
Karnataka High Court · (2014) 78 KarLJ 250