High Courts09 Jan 2014Partly Allowed
K.J. Basavaraj Vs State of Karnataka
Karnataka High Court · (2014) 2 AKR 248 : (2014) 1 KCCR 824
Karnataka Panchayat Raj Act, 1993 - Section 113 43-A
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 154 of 158
High Courts09 Jan 2014
Pralhad M. Deshpande Vs State of Karnataka and Others
Karnataka High Court · (2014) 3 AKR 327 : (2014) 2 KarLJ 349 : (2014) 4 KCCR 2879
High Courts08 Jan 2014Dismissed
Venkatesh Vs The Special Land Acquisition Officer
Karnataka High Court · (2014) 2 AKR 497
Land Acquisition Act, 1894 — Section 12, 12(2), 18, 18(1), 18(2)
High Courts08 Jan 2014Partly Allowed
Gopi, Gopi, Naga @ Nagaraj and Smt. Lakshmamma Vs The State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0239
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 307 326 34 447
High Courts08 Jan 2014Dismissed
Tera Software Limited Vs State of Karnataka, The Secretary, Department of Revenue, The Inspector General of Registration and Commissioner of Stamps and HCL Infosystems Limited
Karnataka High Court · (2014) 01 KAR CK 0238
Constitution of India, 1950 - Article 14 226
High Courts08 Jan 2014Allowed
Smt. Anitha Vs Commissioner of Police, By B.G. Jyothiprakash Mirji, State of Karnataka and Senior Superintendent, Central Prison
Karnataka High Court · (2014) 1 AKR 840 : (2014) 2 KCCR 1488
Penal Code, 1860 (IPC) - Section 302 399 402
High Courts08 Jan 2014
Praveena H.K. Vs State
Karnataka High Court · (2014) 3 AKR 2 : (2014) 1 KarLJ 704
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 395
High Courts08 Jan 2014Dismissed
K.M. Chikkabadappa Vs C. Krishnappa and Another
Karnataka High Court · (2014) 1 AKR 697 : (2014) 2 KCCR 1564
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 2014Disposed Off
Mohammed Khizarulla and Others Vs M. Baba and Another
Karnataka High Court · (2014) 2 AKR 16
High Courts08 Jan 2014
Puttamma and Others Vs The Deputy Commissioner, Shimoga and Others
Karnataka High Court · (2014) 1 KCCR 788
High Courts08 Jan 2014
Chief Commissioner of Income Tax-III Vs Sarva Equity (P.) Ltd.
Karnataka High Court · (2014) 225 TAXMAN 172
Income Tax Act, 1961 — Section 132, 142, 143(2), 153C, 2(22)
High Courts08 Jan 2014Allowed
Sri D.G. Vasudev Vs Government of Karnataka, The Executive Engineer and The Assistant Executive Engineer, Public Works Department
Karnataka High Court · (2014) 2 AKR 461 : (2015) 144 FLR 921 : (2014) ILR 2747 : (2014) 6 KarLJ 485 : (2014) 2 KCCR 1444
Industrial Disputes Act, 1947 — Section 25-F, 25-F(a), 25-F(b)
High Courts08 Jan 2014Dismissed
D. Shivu Vs High Court of Karnataka
Karnataka High Court · (2015) 1 AKR 70 : (2014) 5 KarLJ 260
Constitution of India, 1950 — Article 19Right to Information Act, 2005 — Section 2(f), 2(i), 24, 3, 8
High Courts08 Jan 2014
Karnataka Wakfs Protection Joint Action Committee (Regd.) Vs The State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 851 : (2014) ILR 2618 : (2014) 1 KCCR 814
Constitution of India, 1950 - Article 226
High Courts08 Jan 2014Disposed Off
M/s. Shivaganga Leather Crafts Vs Chief Manager, Canara Bank
Karnataka High Court · (2014) 1 AKR 699 : (2014) 3 BC 70 : (2014) 2 KarLJ 12 : (2014) 2 KCCR 1539
Constitution of India, 1950 - Article 226
High Courts08 Jan 2014Dismissed
Karthik @ Nagendra Vs State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0002
Penal Code, 1860 (IPC) - Section 343 366(A) 376Protection of Children from Sexual Offences Act, 2012 - Section 5
High Courts07 Jan 2014
Chinnamma and Others Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 643 : (2014) 2 KCCR 1510
Land Acquisition Act, 1894 — Section 10, 12(2), 16(2), 4(1), 5A
High Courts07 Jan 2014Partly Allowed
Gopalaiah Vs The National Insurance Co. Ltd. and Another
Karnataka High Court · (2014) 2 AKR 17
High Courts07 Jan 2014
A. Arun Vs H.B. Pushpa New India Assurance Company Ltd., Vs A. Arun
Karnataka High Court · (2016) 1 ACC 548 : (2015) 3 AKR 492 : (2015) 6 ALLMR 19 : (2014) ILR 5169
Motor Vehicles Act, 1988 — Section 166
High Courts07 Jan 2014Disposed Off
Karnataka Private Medical and Dental Colleges'' Association Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2014) 5 KarLJ 113
Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2006 — Section 5