High Courts25 Jul 2013Dismissed
K. Nanjundaswamy Vs The. Commissioner
Karnataka High Court · (2013) 07 KAR CK 0116
Bangalore Development Authority Act, 1976 — Section 17
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 99 of 165
High Courts25 Jul 2013Partly Allowed
Nagabhushan S. Vs M/s. Oriental Insurance Co. Ltd. and M.D. Bose
Karnataka High Court · (2013) 07 KAR CK 0115
High Courts25 Jul 2013Dismissed
Manjunatha @ Nepali Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0108
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts25 Jul 2013Partly Allowed
State of Karnataka Vs Sri Girisha @ Giri Sri Girisha @ Giri Vs State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0107
Dowry Prohibition Act, 1961 — Section 4, 6, 6Penal Code, 1860 (IPC) — Section 304-B, 306, 498-A
High Courts25 Jul 2013Disposed Off
Shri. Ravi and Shri. Babu Vs Shri. Venkataramanappa and Shri. Venkataswamy
Karnataka High Court · (2013) 07 KAR CK 0106
High Courts25 Jul 2013Dismissed
Sri. P.S. Narayan Vs Sri. P.S. Srinivasan and Others
Karnataka High Court · (2013) 07 KAR CK 0105
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts25 Jul 2013
Smt. Viral Goda @ Viral Dhulia and Others Vs Sri. Virag R. Dhulia and State of Karnataka
Karnataka High Court · (2013) 4 AKR 454 : (2014) ILR (Kar) 199 : (2013) 4 KCCR 3137
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 120-B, 34
High Courts25 Jul 2013Allowed
H.V. Akshatha Vs Pradhyumna Vedavyasa Adiga
Karnataka High Court · (2013) 4 AKR 374
Family Courts Act, 1984 — Section 5Hindu Marriage Act, 1955 — Section 13(1)(Ia)
High Courts25 Jul 2013
Sangeetha Agencies Vs Deputy Commissioner of Commercial Taxes (Audit-3)
Karnataka High Court · (2014) 44 GST 620
High Courts24 Jul 2013Allowed
Upendra Nayak Vs State of Karnataka and Others
Karnataka High Court · (2013) 4 AKR 373 : (2013) ILR (Kar) 4159
High Courts24 Jul 2013Allowed
Regional Airport Holdings International Limited Vs IL and FS Engineering and Constructions Company Limited and Others
Karnataka High Court · (2013) 07 KAR CK 0284
Arbitration and Conciliation Act, 1996 — Section 11Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14
High Courts24 Jul 2013Allowed
Satyam Cineplexes Limited Vs Patel Realty India Ltd. and Bellona Estate Developers Limited
Karnataka High Court · (2013) 4 AKR 432 : (2013) 4 ARBLR 252 : (2013) ILR (Kar) 5597 : (2013) 5 KarLJ 304 : (2013) 4 KCCR 3092
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 16(1)(a)
High Courts24 Jul 2013
Sri Sannarangappa Vs The State of Karnataka
Karnataka High Court · (2013) 4 AKR 516 : (2013) ILR (Kar) 4903 : (2013) 6 KarLJ 142 : (2013) 4 KCCR 2972
Karnataka Highways Act, 1964 — Section 15, 17(1), 17(2)
High Courts23 Jul 2013
H.N. Dinesh and T.J. Anil Vs Malendau Abhivrudhdhi Prathisthana (R)
Karnataka High Court · (2013) 4 AKR 586 : (2013) 5 KarLJ 342 : (2013) 4 KCCR 3124
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499
High Courts23 Jul 2013
M.R. Raghuram Vs The Wealth-Tax Officer Income Tax Department
Karnataka High Court · (2013) 07 KAR CK 0315
Karnataka Land Revenue Act, 1964 — Section 95(2)Karnataka Town and Country Planning Act, 1961 — Section 13
High Courts23 Jul 2013Dismissed
Sidagouda N. Patil Vs Union of India and Others
Karnataka High Court · (2014) 3 AKR 34 : (2014) ILR (Kar) 1044 : (2014) 1 KarLJ 459 : (2014) LabIC 2852
High Courts23 Jul 2013Dismissed
Sri P. Eshanna Vs State of Karnataka
Karnataka High Court · (2014) 1 AKR 34 : (2013) 5 KarLJ 363
Karnataka Civil Services Rules, 1958 — Section 106-A
High Courts23 Jul 2013
Ms. Latha Ramachandra Inamdar Vs The Deputy Commissioner of Income Tax
Karnataka High Court · (2014) 360 ITR 367 : (2013) 218 TAXMAN 277
Income Tax Act, 1961 — Section 2(47), 54-F
High Courts23 Jul 2013Dismissed
Smt. Renuka and Sri. B.S. Madivalappa Vs Smt. Shashikala
Karnataka High Court · (2013) 07 KAR CK 0201
High Courts23 Jul 2013Dismissed
Chandrashekar A. and Others Vs Sri. Narayanappa, P. Ravindra, Smt. Papri Rai and Sri. Sumith Kumar Rai
Karnataka High Court · (2013) 07 KAR CK 0200
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Contract Act, 1872 — Section 201, 202Specific Relief Act, 1963 — Section 34