High Courts23 Jul 2013
Rajanna Vs N. Armugham and The Divisional Manager, The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0199
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 100 of 165
High Courts23 Jul 2013
Mrs. Smitha R. Nair and Master Mrinal Suresh Vs Sri. Shiva Shankar and The Oriental Insurance Co. M/s. Oriental Insurance Company Ltd. Vs Mrs. Smitha R. Nair, Master Mrimal Suresh and Sri. Shivashankar
Karnataka High Court · (2013) 07 KAR CK 0198
High Courts23 Jul 2013Partly Allowed
Somashekara @ Papa and Venkatesh Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0123
Penal Code, 1860 (IPC) — Section 34, 353, 379, 506
High Courts23 Jul 2013Partly Allowed
Sri. Shivanna Vs State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0122
Penal Code, 1860 (IPC) — Section 279, 304-A
High Courts23 Jul 2013
Sri. Kotresh Vs S.B. Jayappa and United India Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0121
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts23 Jul 2013Dismissed
Sri. Chennachari Vs Sri. K. Sathyanarayana and Sri. Chikkanna @ Chikkachari
Karnataka High Court · (2013) 07 KAR CK 0120
Negotiable Instruments Act, 1881 (NI) — Section 118(a), 139
High Courts23 Jul 2013
M/s. United India Insurance Company Limited Vs H.J. Rajendra, Shivalingappa and D. Vasappa Gowda H.J. Rajendra Vs M/s. United India Insurance Company, Shivalingappa and Vasappa Gowda
Karnataka High Court · (2013) 07 KAR CK 0100
High Courts23 Jul 2013
Madura Coats (P.) Ltd. Vs M. Ramesh Babu and Others
Karnataka High Court · (2013) 139 FLR 1096
High Courts23 Jul 2013Disposed Off
Railway Board and The Secretary, Railway Board Vs Shri N.C. Sinha and Shri. Devi Prasad Pande
Karnataka High Court · (2013) 07 KAR CK 0011
High Courts22 Jul 2013Dismissed
State of Karnataka Vs Jayarama Shetty
Karnataka High Court · (2013) 07 KAR CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304-A, 337, 338
High Courts22 Jul 2013Partly Allowed
Prakash P. Vs Hanumappa, The Managing Director and The Chairman
Karnataka High Court · (2013) 07 KAR CK 0252
High Courts22 Jul 2013Allowed
C.B. Lalitha Vs State of Karnataka and Commissioner of Secondary Education
Karnataka High Court · (2013) 07 KAR CK 0243
Constitution of India, 1950 — Article 14Karnataka State Civil Services (Regulation of Transfer of Teachers) Rules, 2007 — Rule 8(13), 6(2)(1)
High Courts22 Jul 2013
Smt. N. Meenakshi Vs Bangalore Development Authority
Karnataka High Court · (2013) 07 KAR CK 0242
High Courts22 Jul 2013Allowed
Sri. A.M. Sharath Chandra and Others Vs Sri. L. Srinivas and Station House Officer
Karnataka High Court · (2013) 07 KAR CK 0137
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts22 Jul 2013Disposed Off
Divisional Controller KSRTC Vs Sri. Srinivasa Reddy
Karnataka High Court · (2013) 07 KAR CK 0136
High Courts22 Jul 2013Allowed
R. Nagaraja Vs Chikka Venkatamma
Karnataka High Court · (2013) 07 KAR CK 0134
Karnataka Land Reforms Act, 1961 — Section 80(b)
High Courts22 Jul 2013Partly Allowed
Mr. Preshit Gupta Vs The Director and The Vice Chancellar
Karnataka High Court · (2013) 07 KAR CK 0133
High Courts22 Jul 2013
Smt. K. Ramamani Vs Sri. Venkatashetty and The Oriental Insurance Company Limited
Karnataka High Court · (2013) 07 KAR CK 0042
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jul 2013
T. Narayana Vs Rangaswamy Since deceased by his legal representatives
Karnataka High Court · (2013) 4 AKR 368 : (2013) 4 KCCR 3112
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3, Order 2 Rule 2, Order 7 Rule 11(d)
High Courts19 Jul 2013
Sri Venkatesh K. and Sri Dhanpal K. Vs Sri J. Anthony Swamy
Karnataka High Court · (2013) 07 KAR CK 0330