High Courts26 Jul 2013Dismissed
Sri. Muddappa and Mallikarjuna Vs R.M. Shivalingappa and Others
Karnataka High Court · (2013) 07 KAR CK 0111
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 98 of 165
High Courts26 Jul 2013
Ravi Shetty Vs Sanjeeva K. Poojary and Shankar K. Poojary
Karnataka High Court · (2013) 07 KAR CK 0110
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 6 Rule 17Karnataka Rent Act, 1999 — Section 4, 45
High Courts26 Jul 2013Dismissed
M/s. Sriram General Insurance Company Ltd. Vs Gangadhar. T.N. and Others
Karnataka High Court · (2013) 07 KAR CK 0109
Motor Vehicles Act, 1988 — Section 166
High Courts26 Jul 2013Dismissed
Abdul Saleem Vs D.S. Lingappa Gowda and National Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0104
High Courts26 Jul 2013Dismissed
Smt. Leela @ Leelavathi Vs Mohammed Musthafa and The ICICI Lombard General Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0103
High Courts26 Jul 2013Dismissed
Mr. Krishna Kiran Kumar Vs Ravi Kumar and The Manager, The New India Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0102
High Courts26 Jul 2013Dismissed
Sri. Balakrishna Shetty Vs Sri. Sunil Shetty and United India Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0064
High Courts26 Jul 2013Dismissed
Mahabala Poojary Vs Dinesh and The Manager, National Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0063
High Courts26 Jul 2013
Sri A. Somashekar Vs The Secretary and Sri Yeshawanth
Karnataka High Court · (2013) 07 KAR CK 0062
Motor Vehicles Act, 1988 — Section 72, 80, 90
High Courts26 Jul 2013Dismissed
Kum. Vidya Vs Vittala, The Manager, Bajaj Allianz General Insurance Co., Ltd., Mr. Hilayee and The Manager, ICICI Lombard General Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0002
Motor Vehicles Act, 1988 — Section 166
High Courts26 Jul 2013Partly Allowed
Srinivasa Vs Suri @ Suresha, Y. Nagaraj and The Branch Manager
Karnataka High Court · (2013) 07 KAR CK 0001
High Courts25 Jul 2013
Applicomp (India) Ltd. Vs State of Karnataka and Others
Karnataka High Court · (2013) 66 VST 538
High Courts25 Jul 2013
Shashi Kumar Vs The State of Karnataka and The Tahsildar
Karnataka High Court · (2013) 4 AKR 647 : (2014) CriLJ 80 : (2013) ILR (Kar) 5089 : (2013) 4 KCCR 2977
Bonded Labour System Abolition Act, 1976 — Section 21Criminal Procedure Code, 1973 (CrPC) — Section 26(b), 482
High Courts25 Jul 2013Allowed
Katappa, Balaraj and Smt. Kavithamma Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0305
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts25 Jul 2013Disposed Off
The Managing Director K.S.R.T.C. Vs Sri. Ratinam and Others
Karnataka High Court · (2013) 07 KAR CK 0240
High Courts25 Jul 2013Dismissed
Sri. M.R. Doreswamy and Sri. K.N. Balasubramanya Murthy Vs Smt. Lokeshwari
Karnataka High Court · (2013) 07 KAR CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 482Industrial Disputes Act, 1947 — Section 29, 33(C)(2)
High Courts25 Jul 2013Dismissed
M.S. Mahadevaiah Vs Pankaja Kumari, Abhilasha and Dikshitha
Karnataka High Court · (2013) 07 KAR CK 0119
Hindu Marriage Act, 1955 — Section 9
High Courts25 Jul 2013Partly Allowed
New India Assurance Co. Ltd. Vs Sri. Paary T.T.N, Smt. Pramila N., Kum. M.N. Kavya and Sri. M.N. Naveen Kumar Smt. N. Pramila, Kum. M.N. Kavya and Master M.N. Naveen Kumar Vs The New India Assurance Co., Ltd. and Sri. Paary T.T.N.
Karnataka High Court · (2013) 07 KAR CK 0118
Motor Vehicles Act, 1988 — Section 128
High Courts25 Jul 2013Disposed Off
Smt. V. Shobha Vs Smt. Venkata Lakshmamma
Karnataka High Court · (2013) 07 KAR CK 0117