High Courts29 Jul 2013Dismissed
Smt. Shanthamma, C.V. Vishwanatha and C.V. Vijayakumar Vs Sri. Manjunatha, Sri. Nagesha and Sri. Lok Reddy
Karnataka High Court · (2013) 07 KAR CK 0060
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 97 of 165
High Courts29 Jul 2013Disposed Off
Sri B. Rajendra Kumar Jain Vs BGSE Financial Ltd. and Agrahar Securities P. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0059
Arbitration Act, 1940 — Section 34, 34(2)
High Courts29 Jul 2013
Dy. Commr. of C. Ex. (Legal), Bangalore-II Vs Nanavathy Engg. Co. (P) Ltd.
Karnataka High Court · (2014) 300 ELT 75
High Courts26 Jul 2013Dismissed
Mr. Yathish Vs Thirumaleshwara, United India Insurance Co., Ltd., Santhosh Bhandary and United India Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0342
High Courts26 Jul 2013Dismissed
Sri. M.R. Umesh Gowda Vs The Oriental Insurance Company Ltd. and Sri. Syed Nabi
Karnataka High Court · (2013) 07 KAR CK 0341
Motor Vehicles Act, 1988 — Section 166
High Courts26 Jul 2013
Y.R. Manohar Vs The Excise Commissioner, The Deputy Commissioner and The Deputy Commissioner of Excise
Karnataka High Court · (2013) 07 KAR CK 0339
Karnataka Excise Act, 1965 — Section 61(2), 61(3)
High Courts26 Jul 2013
Sri. C.S. Shashidhara Vs Sri. Chinnappa and Others
Karnataka High Court · (2013) 07 KAR CK 0338
Evidence Act, 1872 — Section 120
High Courts26 Jul 2013Dismissed
Sudhakar Vs The Divisional Controller
Karnataka High Court · (2013) 07 KAR CK 0337
Motor Vehicles Act, 1988 — Section 166
High Courts26 Jul 2013Dismissed
Mrs. Bhuvaneshwari Vs Jeevandas Adyanthaya and The Manager
Karnataka High Court · (2013) 07 KAR CK 0336
High Courts26 Jul 2013Dismissed
Ms. Anju Ahuja Vs The Commissioner
Karnataka High Court · (2013) 07 KAR CK 0312
High Courts26 Jul 2013Dismissed
Mangalore Zenith Beedies Vs Zeenath Beedies
Karnataka High Court · (2013) 07 KAR CK 0270
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Jul 2013Dismissed
Venkatesh Vs Devaraju and The Manager, The New India Assurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0269
High Courts26 Jul 2013Dismissed
Maire Hengasu and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 07 KAR CK 0228
High Courts26 Jul 2013Dismissed
Sabjan Saheb Vs Sri. Gayub Saheb, Sri. Sadar Saheb and Baba Saheb
Karnataka High Court · (2013) 07 KAR CK 0227
High Courts26 Jul 2013Dismissed
Sri. Nelson Pereira Vs Sri. Sulaiman and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0226
High Courts26 Jul 2013Dismissed
Master Mohd. Razik @ Mohd. Razik Ahamed Vs D. Sudhekar Shetty and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0225
High Courts26 Jul 2013Dismissed
Sri. Pramod Vs Sri. Yashwantha N.S. and National Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0212
High Courts26 Jul 2013Dismissed
Mr. Jagadish S. Gurupra Vs Mrs. Winny Vardin D''souza and Sri. Ram General Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0195
High Courts26 Jul 2013
J. Basavaraj Vs Sandeep S. Jajur, Shankarappa J. and The Manager, The New India Assurance Company Ltd.
Karnataka High Court · (2013) 07 KAR CK 0114
High Courts26 Jul 2013Dismissed
Akram Pasha Vs T. Nirmala
Karnataka High Court · (2013) 07 KAR CK 0113