COURT ARCHIVE

Karnataka High Court judgments, 2013

3,288 judgments · page 95 of 165

High Courts01 Aug 2013Dismissed

N.G. Ramappa Vs Sri. Bhimeesh, Sri. D. Devaraj and Smt. Lalithamma

Karnataka High Court · (2013) 08 KAR CK 0131

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 380, 420, 468, 471

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High Courts01 Aug 2013Partly Allowed

Sri Yoganarasimham @ Narasimha Vs State

Karnataka High Court · (2013) 08 KAR CK 0130

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 308

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High Courts01 Aug 2013Allowed

Peter D''Souza and Junifer C. Alvaris Vs The Secretary, K. Praveen, P.H. Mohammed and The Secretary, Regional Transport Authority

Karnataka High Court · (2013) 08 KAR CK 0129

Motor Vehicles Act, 1988 — Section 80(3), 90

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High Courts01 Aug 2013Dismissed

Dr. S. Arumugham Vs The Special Land Acquisition Officer, The Commissioner and The Secretary

Karnataka High Court · (2013) 08 KAR CK 0124

Land Acquisition Act, 1894 — Section 4(1), 6(1)Registration Act, 1908 — Section 17

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High Courts01 Aug 2013Dismissed

B.G. Prakash Kumar and Others Vs The Commissioner and Others

Karnataka High Court · (2013) 4 AKR 36

Karnataka Transparency in Public Procurements Act, 1999 — Section 23Penal Code, 1860 (IPC) — Section 120(B), 420, 465, 471, 477(a)

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High Courts01 Aug 2013Dismissed

Hindustan Petroleum Corporation Limited Vs Capt. H.R. Prasad

Karnataka High Court · (2013) 08 KAR CK 0122

Transfer of Property Act, 1882 — Section 106

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High Courts01 Aug 2013Allowed

M.S. Ramaiah Medical College and Teaching Hospital and M.R. Jayaram Vs Union of India and Board of Governors in Supersession of Medical Council of India

Karnataka High Court · (2013) 08 KAR CK 0121

Postgraduate Regulation — Rule egulation13.9

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High Courts01 Aug 2013Dismissed

C.C. Basavaraj Vs Smt. Gowramma

Karnataka High Court · (2013) 08 KAR CK 0118

Hindu Marriage Act, 1955 — Section 13(1)(1a), 13(1)(1b), 13(1)(b)

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High Courts01 Aug 2013

United India Insurance Co. Ltd. Vs Miss Savitha and Others

Karnataka High Court · (2013) 08 KAR CK 0109

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High Courts01 Aug 2013

State of Karnataka Vs Sri. Ramaiah A. Lingaiah

Karnataka High Court · (2013) 08 KAR CK 0073

Criminal Procedure Code, 1973 (CrPC) — Section 313Railway Property (unlawful Possession) Act, 1966 — Section 3(a)

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High Courts01 Aug 2013Dismissed

United India Insurance Co. Ltd. Vs Miss Kavitha and Others

Karnataka High Court · (2013) 08 KAR CK 0065

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High Courts01 Aug 2013Partly Allowed

Smt. Khairunbi and Others Vs Chandrashekar and The Manager ICICI Lombard Motor Insurance

Karnataka High Court · (2013) 08 KAR CK 0051

Motor Vehicles Act, 1988 — Section 166

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High Courts01 Aug 2013Partly Allowed

Pushpa Vs Y.S. Thimmappa and Divisional Controller K.S.R.T.C.

Karnataka High Court · (2013) 08 KAR CK 0050

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High Courts01 Aug 2013Partly Allowed

Shanthamma Vs Y.S. Thimmappa and Divisional Controller K.S.R.T.C.

Karnataka High Court · (2013) 08 KAR CK 0049

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High Courts01 Aug 2013Partly Allowed

Jayalakshmiyamma Vs Y.S. Thimmappa and Divisional Controller K.S.R.T.C.

Karnataka High Court · (2013) 08 KAR CK 0048

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High Courts01 Aug 2013Allowed

Sri. Veerendra N. Kamath Vs The Deputy Commissioner, The Special Tahsildar and Sri. Lakshman Nayak

Karnataka High Court · (2013) 08 KAR CK 0034

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High Courts01 Aug 2013Allowed

M/s. National Insurance Company Limited Vs Kavitha and Others

Karnataka High Court · (2013) 08 KAR CK 0032

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High Courts01 Aug 2013Allowed

The Regional Provident Fund Commissioner and The Assistant Provident Fund Commissioner Vs M/s. Jeevan Champa Corporation

Karnataka High Court · (2013) 08 KAR CK 0026

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High Courts01 Aug 2013

United India Insurance Co., Ltd. Vs Master Roshan and Others Master Roshan Vs Sri. D. Ravi Shankar Puranthar and Others

Karnataka High Court · (2013) 08 KAR CK 0010

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High Courts01 Aug 2013Disposed Off

Chinmaya Vidyalaya and Vs The State of Karnataka, Deputy Director of Public Instruction and The Block Education Officer etc. etc.

Karnataka High Court · (2013) 08 KAR CK 0009

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