High Courts19 Jul 2013Disposed Off
Abdul Wajid Vs M/s. Jumma Masjid (Charminar) and Others
Karnataka High Court · (2013) 07 KAR CK 0068
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 102 of 165
High Courts19 Jul 2013
Sheik Issak Vs S.S. Khazi
Karnataka High Court · (2013) 07 KAR CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 500, 501, 502
High Courts19 Jul 2013Partly Allowed
Jayanthilal Dave Vs State Assistant Drug Controller
Karnataka High Court · (2013) 07 KAR CK 0049
Essential Commodities Act, 1955 — Section 7, 7(1)(a)(ii)
High Courts19 Jul 2013Dismissed
P. Naveen Vs S.B. Manu and Branch Manager, The Oriental Insurance Co., Ltd.
Karnataka High Court · (2013) 07 KAR CK 0036
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jul 2013Dismissed
S.B. Harish Vs S.S. Lingadevaru and United India Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0035
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jul 2013Allowed
Srinivas Vs Thiru Margadarshi Constructions Private Limited
Karnataka High Court · (2014) 3 AKR 529 : (2014) 3 KarLJ 275
High Courts18 Jul 2013Dismissed
Shri Muniyappa, Shri Chikkanarasappa, Shri Muniraju and Shri Muniyappa Vs Shri L. Krishnoji Rao and Others
Karnataka High Court · (2013) 07 KAR CK 0280
High Courts18 Jul 2013
Hanumanthappa Vs Basavaraja @ Eshwarappa, B. Eshwarappa and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0279
High Courts18 Jul 2013
Sri Dayananda @ Deepak Gowda, Sri Manikantha @ Manikanthegowda, Sri Shivananjegowda and Sri Dinesh Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0278
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts18 Jul 2013
ISRO Satellite Center Vs Bharath Electronics
Karnataka High Court · (2013) 07 KAR CK 0257
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Jul 2013Disposed Off
Smt. Rathnamma Vs The Executive Engineer (Electrical) and The Assistant Executive Engineer (Electrical)
Karnataka High Court · (2013) 07 KAR CK 0241
Electricity Act, 2003 — Section 126(1)
High Courts18 Jul 2013
G.C. Raghavendra Vs K. Natesh Babu and M/s. Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0215
High Courts18 Jul 2013Allowed
M. Mallikarjuna and Others Vs The Deputy Director of Mines and Geology and The Police Inspector
Karnataka High Court · (2013) 07 KAR CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 2(d)Mines and Mineral (Development and Regulation) Act, 1957 — Section 21, 22Penal Code, 1860 (IPC) — Section 379
High Courts18 Jul 2013
Smt. Vijaya Vs The State of Karnataka, The Recruitment Authority and the Deputy Director of Public Instructions (Administration) and The Nodal Officer, District Level Recruitment Committee
Karnataka High Court · (2013) 07 KAR CK 0209
High Courts18 Jul 2013
Tobacco Board Vs The State of Karnataka, The Commissioner and The Depute Commissioner
Karnataka High Court · (2013) 07 KAR CK 0208
Karnataka Value Added Tax Act, 2003 — Section 45, 62(6), 63, 63(4)
High Courts18 Jul 2013Allowed
Swamy @ Gangolli Swamy @ Somashekara and Others Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 144, 147, 148, 149
High Courts18 Jul 2013Disposed Off
Smt. Bhavya and Smt. Ashwini @ S.G. Tejaswini Vs Hanumappa Reddy and Others
Karnataka High Court · (2013) 07 KAR CK 0197
High Courts18 Jul 2013Allowed
G.S. Narayana Rao Vs The Deputy Tahsildar and Others
Karnataka High Court · (2013) 07 KAR CK 0196
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Karnataka Village Officers Abolition Act, 1961 — Section 3
High Courts18 Jul 2013Disposed Off
Sadashiva Rao and Geetha Bai Vs The Managing Director, The Divisional Officer and The Assistant Executive Engineer
Karnataka High Court · (2013) 07 KAR CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts18 Jul 2013Disposed Off
Sri V. Govindegowda Vs State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0132