High Courts17 Jul 2013Dismissed
B. Sarvothama Vs S.M. Haneef
Karnataka High Court · (2014) ALLMR(Cri) 163 : (2013) 4 BC 428 : (2013) 5 KarLJ 89 : (2013) 4 KCCR 2900
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 104 of 165
High Courts17 Jul 2013Allowed
Sri. Moolendra Kumar Gandhi, Sri. Jinendra Kumar Gandhi, Smt. Urmila Kumari Gandhi and Smt. Baby Kumar Gandhi Vs The Commissioner Bruhat Bangalore and Others
Karnataka High Court · (2013) 07 KAR CK 0144
High Courts17 Jul 2013
Sri S.H. Muniyappa Vs Sri Subba, Sri Krishnappa, Sri Rajanna and Smt. Muniyamma
Karnataka High Court · (2014) ILR (Kar) 1014 : (2014) 1 KCCR 937
High Courts17 Jul 2013
Kirloskar Ferrous Industry Limited Vs The Assistant Commissioner of Commercial Taxes, Koppal and Others
Karnataka High Court · (2014) 78 KarLJ 431
High Courts16 Jul 2013
Smt. Shaila Alias Shilavathi Patil and G. Narahari Prasanna Vs K.H. Manjunath and United India Insurance Co. Ltd.
Karnataka High Court · (2013) 4 AKR 662 : (2013) ILR (Kar) 3709
Motor Vehicles Act, 1988 — Section 166
High Courts16 Jul 2013
Smt. Lakkamma, Sri. Nagaraju, Kum. Uma and Mas. Raghu Vs Mr. Srikanth and The United India Insurance Co. Ltd. United India Insurance Company Limited Vs Smt. Lakkamma and Others
Karnataka High Court · (2013) 07 KAR CK 0350
Motor Vehicles Act, 1988 — Section 163-A, 166
High Courts16 Jul 2013
Sri G. Ravishankar Vs National Highways Authority of India, Competent Authority for Land Acquisition and The Deputy Commissioner
Karnataka High Court · (2014) 2 KarLJ 536
National Highways Act, 1956 — Section 3D, 3G(1), 3G(5), 3G(7)
High Courts15 Jul 2013Dismissed
A.M. Bhaskar and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 4 AKR 339 : (2013) ILR (Kar) 4182 : (2013) 5 KarLJ 519 : (2013) 4 KCCR 2988 : (2013) 3 LLN 663
Constitution of India, 1950 — Article 14, 15, 156(1), 311Karnataka State Universities Act, 2000 — Section 28(1)(g), 38(1), 39(1)
High Courts15 Jul 2013
Sri Saideepa Jewellery Works Vs Assistant Commissioner of Commercial Taxes
Karnataka High Court · (2014) 44 GST 816
High Courts12 Jul 2013Disposed Off
B.G. Sharada Vs B.R. Mallikarjuna
Karnataka High Court · (2013) 07 KAR CK 0320
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts12 Jul 2013Disposed Off
Allahabad Bank Vs Sri D.N. Krishnappa D.N. Krishnappa Vs The Regional Manager and The Allahabad Bank
Karnataka High Court · (2013) 07 KAR CK 0319
High Courts12 Jul 2013Allowed
Hudco Niwas Vs Smt. V. Victoriyal, D. James and Sri D. Ranganathan
Karnataka High Court · (2013) 07 KAR CK 0318
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts12 Jul 2013Dismissed
Sri. L. Nanjappa Vs The Commissioner
Karnataka High Court · (2013) 07 KAR CK 0317
High Courts12 Jul 2013
Muneer Ahmed Shariff and Others Vs Yasmeen Sultana and Others
Karnataka High Court · (2013) 07 KAR CK 0253
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97, 24
High Courts12 Jul 2013Disposed Off
Mohammed Musa Sait Wakf Vs The Chief Secretary and The Division Engineer
Karnataka High Court · (2013) 07 KAR CK 0148
High Courts12 Jul 2013Dismissed
Honnaiah Vs Smt. Lingamma
Karnataka High Court · (2013) 07 KAR CK 0147
Karnataka Land Revenue Act, 1964 — Section 140
High Courts12 Jul 2013Dismissed
Venkatesh, Sunil Kumar @ Sunil, Naveen @ Naveen Kumar and Mohan Kumar @ Chatri Mohan Vs State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395
High Courts12 Jul 2013
The Managing Director Vs Smt. T. Vijayalakshmi and Others Smt. T. Vijayalaxmi and. M. Nagesh Vs The Managing Director, K.T. Vivekananda Naik, M. Ravikumar and M. Suneetha
Karnataka High Court · (2013) 07 KAR CK 0145
Motor Vehicles Act, 1988 — Section 166
High Courts11 Jul 2013
D. Girish Vs Bangalore Development Authority and Another
Karnataka High Court · (2013) 6 KarLJ 342