High Courts11 Jul 2013Partly Allowed
Mr. Punith Vs G. Puttappa, The Superintendent of Police and K.G.I.D.
Karnataka High Court · (2013) 07 KAR CK 0316
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 105 of 165
High Courts11 Jul 2013Disposed Off
Smt. Manjamma and Others Vs Union of India, Ministry of Finance Department of Financial Service and Others
Karnataka High Court · (2013) 07 KAR CK 0277
High Courts11 Jul 2013
The Commissioner of Income Tax and The Commissioner of Income Tax (Appeals) Vs M/s. State Bank of Mysore
Karnataka High Court · (2013) 263 CTR 666 : (2013) 356 ITR 468 : (2013) 217 TAXMAN 357
Income Tax Act, 1961 — Section 10(10C), 260-A, 35DDAIncome Tax Rules, 1962 — Rule 2BA
High Courts11 Jul 2013Dismissed
State of Karnataka Vs Suri @ Suresh @ Sudheer and Shankarmurthy
Karnataka High Court · (2013) 07 KAR CK 0272
Penal Code, 1860 (IPC) — Section 392
High Courts11 Jul 2013Partly Allowed
Smt. Noorjahan Vs State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0271
Criminal Procedure Code, 1973 (CrPC) — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 498-A
High Courts11 Jul 2013Dismissed
Padmavathi Automobiles Vs Mahaveer Urban Co-operative Society Ltd.
Karnataka High Court · (2014) 3 RCR(Civil) 815 : (2014) 3 RCR(Criminal) 489
High Courts11 Jul 2013Dismissed
Sri Venkatachalapathi Vs The Deputy Director for Public Instruction and The Block Education Officer
Karnataka High Court · (2013) 07 KAR CK 0261
High Courts11 Jul 2013Partly Allowed
Smt. S. Sujana Kumari (Sreekanya) Vs Sri. Aravind Gupta. P.
Karnataka High Court · (2013) 07 KAR CK 0260
Hindu Marriage Act, 1955 — Section 13(1)(i-a)
High Courts11 Jul 2013Dismissed
Sri. B. Shivaramanna Vs The State of Karnataka and Others
Karnataka High Court · (2013) 07 KAR CK 0233
Constitution of India, 1950 — Article 227
High Courts11 Jul 2013Dismissed
Sathisha Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0149
Penal Code, 1860 (IPC) — Section 109, 302, 307, 34
High Courts11 Jul 2013Partly Allowed
Sri Keshava K. Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0080
Penal Code, 1860 (IPC) — Section 324, 326, 34, 504
High Courts11 Jul 2013Partly Allowed
Madesha @ Mahadesha Vs Ismail, K.C. Mohiddin, The Manager, National Insurance CO. Ltd. and K.S. Mayyadi
Karnataka High Court · (2013) 07 KAR CK 0079
High Courts11 Jul 2013Allowed
Sri K. Srinivasa Vs The Karnataka State Transport Authority, The Tamilnadu State Road Transport Corporation and The Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 07 KAR CK 0078
High Courts11 Jul 2013Allowed
Smt. Muniyamma Vs State of Karnataka and Others
Karnataka High Court · (2013) 07 KAR CK 0034
High Courts11 Jul 2013Disposed Off
M/s. Lankesh Patrike and Patrike Prakashana Vs Karnataka Industrial Area Development Board, Spl. Land Acquisition Officer, KIADB and State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0033
High Courts11 Jul 2013Disposed Off
Sri Hemachandra Vs Mr. Shankara and The Managing Director, Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 07 KAR CK 0032
High Courts11 Jul 2013
Sri H. Linge Gowda Vs The State of Karnataka and Sri Rangaswamaiah
Karnataka High Court · (2013) 07 KAR CK 0028
High Courts11 Jul 2013
M/s. ICICI Vs Smt. Neelamma, R. Manju and Sri Syed Ilyaas
Karnataka High Court · (2013) 07 KAR CK 0027
High Courts11 Jul 2013Allowed
T. Srinivas, S. Venkatesh and S. Gnana Murthy Vs S. Rajashekar
Karnataka High Court · (2013) 07 KAR CK 0026
Hindu Adoptions and Maintenance Act, 1956 — Section 11(6)
High Courts11 Jul 2013Dismissed
Union of India, The Chief Postmaster and The Senior Superintendent Vs Smt. Rajeshwari
Karnataka High Court · (2013) 07 KAR CK 0025
Central Civil Services (Pension) Rules, 1972 — Rule 13