High Courts10 Jul 2013Partly Allowed
Shivaramaiah and Others Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 304
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 107 of 165
High Courts10 Jul 2013Partly Allowed
Smt. Leelavathi Vs V. Chandramohan and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0139
High Courts10 Jul 2013Partly Allowed
A. Shivagami and Others Vs Stella Mary and Reliance General Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0084
Motor Vehicles Act, 1988 — Section 166
High Courts10 Jul 2013Disposed Off
Sri. N. Shiva Kumar Vs Smt. Uma and Others
Karnataka High Court · (2013) 07 KAR CK 0083
High Courts10 Jul 2013Dismissed
Sri. Rajendra Kothwal and Sri Govindappa Vs Sri. T.K. Raveendran
Karnataka High Court · (2013) 07 KAR CK 0082
High Courts10 Jul 2013
V. Sridhar and Others Vs The Director, The Scientific Advisor to Raksha Manthri and Secretary and The Union of India
Karnataka High Court · (2013) 07 KAR CK 0081
Central Civil Services (Revised Pay) Rules, 2008 — Rule 11, 5
High Courts10 Jul 2013Allowed
Nagaraj Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0058
Penal Code, 1860 (IPC) — Section 302, 304, 324
High Courts10 Jul 2013Partly Allowed
Puneetha Vs Rangappa and The Manager
Karnataka High Court · (2013) 07 KAR CK 0056
High Courts10 Jul 2013Dismissed
Sri Ravikumar Vs Smt. Shanthamma
Karnataka High Court · (2013) 07 KAR CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Jul 2013
Smt. Susheela Vs Sri G. Ramakrishna
Karnataka High Court · (2013) 07 KAR CK 0045
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A
High Courts10 Jul 2013Disposed Off
Smt. Gunjan Bhargava Vs Sri Gaurav Bhargava
Karnataka High Court · (2013) 07 KAR CK 0038
Guardian and Wards Act, 1890 — Section 25
High Courts10 Jul 2013
Sanjay Shetty Vs The Deputy Commissioner of Excise, The Secretary and Sri Vincent D''Souza
Karnataka High Court · (2014) 44 GST 624 : (2013) ILR (Kar) 4250
Constitution of India, 1950 — Article 14Karnataka Excise Act, 1965 — Section 71Karnataka Excise Licences (General Conditions) Rules, 1967 — Rule 17-B
High Courts10 Jul 2013Disposed Off
Karnataka Jesuit Educational Society Vs Tahsildar and Others
Karnataka High Court · (2013) 07 KAR CK 0030
Karnataka Land Revenue Act, 1964 — Section 129, 129(7), 136(3)
High Courts10 Jul 2013Allowed
Smt. Aruna Kumari N.N. Vs The Commissioner and Others
Karnataka High Court · (2013) 07 KAR CK 0029
High Courts10 Jul 2013
Major Sandeep R. Vs Smt. S. Shwetha
Karnataka High Court · (2013) 07 KAR CK 0024
Hindu Marriage Act, 1955 — Section 13-B
High Courts10 Jul 2013Disposed Off
Sri B.C. Lokanathaswamy Vs The Deputy Commissioner and The Deputy Commissioner of Excise
Karnataka High Court · (2013) 07 KAR CK 0018
Karnataka Excise Act, 1965 — Section 61(2)
High Courts09 Jul 2013Dismissed
Sri Hashamsaheb Vs Sri Abdulwahab
Karnataka High Court · (2013) 4 KCCR 2917
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 151
High Courts09 Jul 2013Dismissed
John D''souza Vs The Divisional Controller, K.S.R.T.C.
Karnataka High Court · (2013) 139 FLR 177 : (2013) 5 KarLJ 99 : (2013) 4 KCCR 3293
High Courts09 Jul 2013Dismissed
Smt. N. Rajani Alias Ranjini Vs Krishna (Since Dead) by L.Rs and Others
Karnataka High Court · (2014) 1 AKR 858 : (2013) 5 KarLJ 45
High Courts09 Jul 2013
D. Sham Vs Senior Geologist, M.R. Lakshmanappa and Joint Director
Karnataka High Court · AIR 2013 Kar 181 : (2013) ILR (Kar) 5268
Constitution of India, 1950 — Article 12, 14, 226, 227