High Courts11 Jul 2013Allowed
V. Narayan Vs State
Karnataka High Court · (2013) 07 KAR CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 106 of 165
High Courts11 Jul 2013
Sri K. Jayaramaiah Vs The Secretary and The Tahasiladar Taluk Executive Magistrate
Karnataka High Court · (2013) 07 KAR CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts10 Jul 2013
Smt. Vasanthi S. Bangera and Smt. Sabitha S. Kalmady Vs Smt. Jayanthi S.K. and Others
Karnataka High Court · (2013) 07 KAR CK 0325
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts10 Jul 2013Dismissed
Sri. S.B. Revanna Vs Katalingappa and Sri. R. Rangaswamy
Karnataka High Court · (2013) 07 KAR CK 0324
High Courts10 Jul 2013Partly Allowed
Mr. Musharaf @ Musrath Vs H.T. Manjegowda and M/s. New India Assurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0323
High Courts10 Jul 2013Partly Allowed
Channa Dasava Murthy Vs Sri. Narasimhalu V. and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0311
High Courts10 Jul 2013
Aishwarya Vs Divisional Manager, Smt. Puspa Shetty and Melvin Blajo
Karnataka High Court · (2013) 07 KAR CK 0310
Motor Vehicles Act, 1988 — Section 166
High Courts10 Jul 2013Allowed
Sri B. Mune Gowda Vs Beverages Corporation Ltd. and Depo Manager, Karnataka State Beverages Corporation Ltd.
Karnataka High Court · (2013) 07 KAR CK 0307
High Courts10 Jul 2013Dismissed
K.B. Rameshraje Urs @ Rakesh Vs H.K. Shivegowda
Karnataka High Court · (2013) 07 KAR CK 0306
High Courts10 Jul 2013Partly Allowed
Smt. Manjamma and Sri Rangappa Vs The New India Assurance Co. Ltd., Sri Prabhudeva and Sri Manoharsa Ladwa
Karnataka High Court · (2013) 07 KAR CK 0268
Motor Vehicles Act, 1988 — Section 166
High Courts10 Jul 2013
Jinendra K. Jain Vs M/s. Oriental Insurance Co. Ltd. and S. Thammanna
Karnataka High Court · (2013) 07 KAR CK 0264
Motor Vehicles Act, 1988 — Section 166
High Courts10 Jul 2013Allowed
R. Mahadev and Others Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0251
Penal Code, 1860 (IPC) — Section 149, 323, 326, 341
High Courts10 Jul 2013Dismissed
V. Shankara Rao Vs V. Eswara Rao and Others
Karnataka High Court · (2013) 3 AKR 762 : (2013) 5 KarLJ 289 : (2013) 4 KCCR 3060
Hindu Adoptions and Maintenance Act, 1956 — Section 11(vi)
High Courts10 Jul 2013Dismissed
Narayanaswamy Vs Narayanaswamy and Others
Karnataka High Court · (2013) 07 KAR CK 0249
Penal Code, 1860 (IPC) — Section 143, 147, 302, 324, 506
High Courts10 Jul 2013Allowed
Sridharamurthy @ Bhojanna Vs The State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323
High Courts10 Jul 2013Dismissed
Sri S. Chandrashekar @ Chittu Vs State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0232
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120-B
High Courts10 Jul 2013Partly Allowed
Sri. K.M. Bache Gowda Vs Sri. Murstafa Ali Khan, The Managing Director and The Deputy Manager
Karnataka High Court · (2013) 07 KAR CK 0194
High Courts10 Jul 2013Partly Allowed
Sri. P. Palani Vs Sri. B.C. Srinivasan and The Divisional Manager
Karnataka High Court · (2013) 07 KAR CK 0193
High Courts10 Jul 2013Partly Allowed
Sri. Santhosh Shetty Vs T.S. Chandrashekar, Manjula Abhayachandra and National Insurance Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0192
High Courts10 Jul 2013Allowed
Shri Devoji Rao Vs The Tumkur Co-operative Milk Producers Societies Union Ltd. and The Joint Registrar of Co-operative Societies
Karnataka High Court · (2013) 07 KAR CK 0153
Karnataka Co-operative Societies Act, 1959 — Section 70, 70-A(2)