High Courts19 Sept 2013Allowed
Smt. Lakshmamma Vs The Special Land Acquisition Officer, Hemavathi Channel Zone
Karnataka High Court · (2013) 09 KAR CK 0354
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 69 of 165
High Courts19 Sept 2013Dismissed
B. Nanjegowda Vs K.R. Mallegowda
Karnataka High Court · (2013) 09 KAR CK 0339
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Sept 2013
The Asst. Commissioner of Customs Office of The Commissioner of Customs C.R. Buildings Vs Sri H. Bhaskar (Former Inspector of Customs)
Karnataka High Court · (2013) 09 KAR CK 0338
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Customs Act, 1962 — Section 135
High Courts19 Sept 2013Dismissed
Madesh Vs The State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0337
Criminal Procedure Code, 1973 (CrPC) — Section 401Motor Vehicles Act, 1988 — Section 134(a), 134(b), 187Penal Code, 1860 (IPC) — Section 279, 304A
High Courts19 Sept 2013Dismissed
Sri. J.P. Sharma Vs Globe Transport Corporation Laxmi Complex
Karnataka High Court · (2013) 09 KAR CK 0336
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts19 Sept 2013
A. and W. Promoters and Developers Private Limited Vs The Additional Commissioner of Central Excise, Belgaum Commissionerate and Others
Karnataka High Court · (2014) 1 KarLJ 735
High Courts19 Sept 2013
Belgaum Urban Development Authority Vs Amita Nitin Shirgurkar and Another
Karnataka High Court · (2014) 1 KarLJ 671
High Courts19 Sept 2013
Mukesh Poddar Vs V.C. Maini, The Union Territory of Delhi and Sri Rajesh
Karnataka High Court · (2014) 1 AKR 398
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 190(1), 91Penal Code, 1860 (IPC) — Section 406, 420
High Courts19 Sept 2013Dismissed
Smt. Narasamma, Venkateshappa and T.C. Maddi Reddy Vs D.S. Narasi Reddy and D.S. Nagi Reddy
Karnataka High Court · (2013) ILR (Kar) 4983 : (2014) 1 KCCR 391
High Courts19 Sept 2013Partly Allowed
The Divisional Manager The National Insurance Co. Ltd. Vs Sri. Kenchappa and Sri. Ravi Kumar
Karnataka High Court · (2013) 09 KAR CK 0253
Motor Vehicles Act, 1988 — Section 173(1)
High Courts19 Sept 2013Allowed
Smt. Rathnavathi and Others Vs Smt. Saraswathi Adappa and Others
Karnataka High Court · (2014) ILR (Kar) 659 : (2014) 1 KCCR 298
High Courts19 Sept 2013Dismissed
Sri R. Vasanth @ Vasanth Kumar R. Vs Sri G. Venkatesh
Karnataka High Court · (2013) 09 KAR CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts19 Sept 2013Allowed
M/s. SSJV Projects Pvt. Ltd. and Mrs. Harini Shetty Vs Canara Bank
Karnataka High Court · (2013) 09 KAR CK 0174
Recovery of Debts Due to Banks and Financial Institutions Ordinance, 1993 — Section 36Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18, 38
High Courts19 Sept 2013Dismissed
Santosh Vs The State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0162
Penal Code, 1860 (IPC) — Section 201, 302
High Courts19 Sept 2013Dismissed
B.V. Sreenivas Vs Padmanabhan
Karnataka High Court · (2013) 09 KAR CK 0160
High Courts19 Sept 2013
Iffco-Tokio General Insurance Company Limited Vs Mr. K. Prabhakar Reddy and Another
Karnataka High Court · (2014) 3 ACC 497 : (2014) 2 AKR 641 : (2014) 1 KarLJ 707
High Courts19 Sept 2013
Smt. Abida and Others Vs Arvind Motors Private Limited and Others
Karnataka High Court · (2014) 1 KarLJ 733
High Courts19 Sept 2013
Commissioner of Income Tax Vs Wintac Ltd.
Karnataka High Court · (2014) 360 ITR 614
High Courts19 Sept 2013
Arecanut Processing and Sale Co-Operative Society Limited (APSCOS), APMC YARD, SAGAR Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KarLJ 442