High Courts26 Sept 2013
K.T. Nijalingappa and B. Krishnamurthy Vs The State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 830 : (2014) ILR (Kar) 2329 : (2014) 1 KCCR 569
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 67 of 165
High Courts26 Sept 2013Allowed
Sri Siddaraju Vs The New India Assurance Co., Ltd. and Sreenivasa
Karnataka High Court · (2013) 09 KAR CK 0013
High Courts26 Sept 2013Disposed Off
Sahana P. Murthy Vs M. Ullas
Karnataka High Court · (2013) 09 KAR CK 0010
High Courts25 Sept 2013Allowed
The Golden Valley Educational Trust Oorgam Vs The Vokkaligara Sangha
Karnataka High Court · (2013) 09 KAR CK 0396
High Courts25 Sept 2013Partly Allowed
Sri Revanna Nagaraj Vs State of Karnataka and Others
Karnataka High Court · (2013) 09 KAR CK 0326
Karnataka Transparency in Public Procurements Act, 1999 — Section 16
High Courts25 Sept 2013Dismissed
T. Varadaraj Pai Vs Kiran Kumar
Karnataka High Court · (2014) 58 PTC 81
High Courts25 Sept 2013Dismissed
Sri Bharath @ Bhatta Vs The State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0259
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts25 Sept 2013Disposed Off
Sri Ajit Mohan Sathyanandan Vs Smt. Anooja Balan
Karnataka High Court · (2013) 09 KAR CK 0226
Hindu Marriage Act, 1955 — Section 24
High Courts25 Sept 2013Dismissed
Sri R.N. Rajanna Vs R.N. Jayanth
Karnataka High Court · (2013) 09 KAR CK 0225
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts25 Sept 2013Disposed Off
The Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs Topline Credits Ltd.
Karnataka High Court · (2013) 09 KAR CK 0224
Interest Tax Act, 1974 — Section 10(a)
High Courts25 Sept 2013Disposed Off
Smt. Vani G. Vs Smt. Mamatha Upoor Adiga
Karnataka High Court · (2013) 09 KAR CK 0223
High Courts25 Sept 2013Dismissed
Sri Venkatesh S. Vs The Managing Committee of the Mount Carmel Educational Society, The Principal, Mount Carmel College, The Joint Director of Collegiate Education, Government of Karnataka and The Director of Collegiate Education, Government of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0222
High Courts25 Sept 2013Disposed Off
M/s. First Choice food Products Pvt. Ltd. Vs State of Karnataka, Karnataka Industrial Areas Development Board, The Development Officer and Executive Engineer and The Commissioner Directorate of Industries
Karnataka High Court · (2013) 09 KAR CK 0221
High Courts25 Sept 2013Allowed
Dr. Bheemrao Ramji Education Society Vs Sri S.D. Dayananda
Karnataka High Court · (2013) 09 KAR CK 0220
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A
High Courts25 Sept 2013
Sri. Y. Halappa and Sri. Y. Kotrabasappa Vs The State of Karnataka and Others
Karnataka High Court · (2013) 09 KAR CK 0219
Karnataka Land Reforms Act, 1961 — Section 48-A, 77-A
High Courts25 Sept 2013Dismissed
Sri Kuppuraj @ Kuppa, Raja @ Karent Raja and Dilip @ Pattabhi Vs State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0218
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts25 Sept 2013
Venkatesha @ Skill and Azar @ Laddu Vs State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0149
Penal Code, 1860 (IPC) — Section 307, 34
High Courts25 Sept 2013Disposed Off
The Commissioner of Income Tax and The Assistant Commissioner of Income Tax International Taxation Vs M/s. Makino Asia Pvt. Ltd. Now Amalagamated with Makino Machine Tools (India) Pvt. Ltd.
Karnataka High Court · (2014) 2 AKR 287 : (2014) 264 CTR 172 : (2014) 78 KarLJ 270
Income Tax Act, 1961 — Section 143(1), 148, 260A, 271(1)(c)
High Courts25 Sept 2013Dismissed
The Regional Provident Fund Commissioner Vs M/s. Anjali Silks and Garments
Karnataka High Court · (2014) 141 FLR 179 : (2014) ILR (Kar) 1223 : (2014) 2 KCCR 1479
High Courts25 Sept 2013Dismissed
Sri. Pichkal Venkateshwara Rao Vs The Principal Secretary, The Executive Engineer, The Chief Executive Engineer and Sri. S.V. Bandi
Karnataka High Court · (2013) 09 KAR CK 0009