Negotiable Instruments Act, 1881 (NI) — Section 138, 139Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)

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High Courts27 Sept 2013Dismissed

G. Raman @ Ramanath Vs Mrs. Padma M.V. and ICICI Lombard Motor Insurance Co., Ltd.

Karnataka High Court · (2013) 09 KAR CK 0012

Motor Vehicles Act, 1988 — Section 166

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High Courts27 Sept 2013Disposed Off

Sri P.A. Mohan Vs The Deputy General Manager HRM Division, HMT (W) Limited, Sri Eshwara Kudi HRN Personnel, HMT Watches Limited and Sree Thayagaraja Co-operative Bank Limited

Karnataka High Court · (2013) 09 KAR CK 0011

Civil Procedure Code, 1908 (CPC) — Section 60

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High Courts26 Sept 2013Allowed

Rajesh Pasha Vs State of Karnataka

Karnataka High Court · (2014) 2 ACC 901 : (2014) 2 CCR 265

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High Courts26 Sept 2013Dismissed

Smt. B.R. Vasantha Kokila Vs Smt. Sujaya

Karnataka High Court · (2013) 09 KAR CK 0376

Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts26 Sept 2013Disposed Off

Sri Pownraju K. Vs Devaraj, Srinivasappa and K.M. Krishnachari Since dead by L.Rs. Smt. Shanthamma, Sri Venu Achari and Sri Sreenivasa Achari

Karnataka High Court · (2013) 09 KAR CK 0371

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High Courts26 Sept 2013Partly Allowed

Sri Krishnappa Vs The New India Assurance Co. Ltd.

Karnataka High Court · (2013) 09 KAR CK 0370

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High Courts26 Sept 2013Disposed Off

Sangam Enterprises Vs Ekambara Sahujee Dharmasthalas

Karnataka High Court · (2013) 09 KAR CK 0364

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High Courts26 Sept 2013Dismissed

Directorate of Enforcement Vs Shri Mohammed Fahad Hai @ Mohammed K.

Karnataka High Court · (2013) 09 KAR CK 0363

Criminal Procedure Code, 1973 (CrPC) — Section 407, 408Foreigners Act, 1946 — Section 14Penal Code, 1860 (IPC) — Section 307, 332, 34

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High Courts26 Sept 2013Disposed Off

Smt. Vittal Devika Vs Praveen Kumar K.

Karnataka High Court · (2013) 09 KAR CK 0362

Hindu Marriage Act, 1955 — Section 13(1)(i)(ia)(ib)(vi)

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High Courts26 Sept 2013Disposed Off

Mysore Minerals Limited Vs Tam-Tam Pedda Guruva Reddy

Karnataka High Court · (2014) ILR (Kar) 1152 : (2014) 1 KarLJ 687

Arbitration and Conciliation Act, 1996 — Section 34, 7(4)c

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High Courts26 Sept 2013Dismissed

Sri Veerendra Doshi Vs State Bank of India Stressed Assets Management Group and Others

Karnataka High Court · (2013) 09 KAR CK 0360

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14, 17

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High Courts26 Sept 2013Dismissed

Ideya Vendan R. and Others Vs The Additional Chief Secretary and Others

Karnataka High Court · (2013) 09 KAR CK 0359

Criminal Procedure Code, 1973 (CrPC) — Section 156(2), 173(2), 197, 2(s), 482Karnataka Police Act, 1963 — Section 113, 114, 54, 55, 56Penal Code, 1860 (IPC) — Section 420, 455, 472, 477A

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High Courts26 Sept 2013Disposed Off