High Courts27 Sept 2013Dismissed
The Oriental Insurance Co. Ltd. Vs Nilambar Mishra and Nilam Mishra
Karnataka High Court · (2013) 09 KAR CK 0246
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 64 of 165
High Courts27 Sept 2013Dismissed
M.G. Srinarth Vs B.D. Jagadeesh and Others
Karnataka High Court · (2013) 09 KAR CK 0228
Motor Vehicles Act, 1988 — Section 166
High Courts27 Sept 2013
Sri. Nagaraj P. Vs Sri. Azmal Pasha, Sri. C. Kumara Swamy and M/s. United India Insurance Company Ltd.
Karnataka High Court · (2013) 09 KAR CK 0227
Motor Vehicles Act, 1988 — Section 166
High Courts27 Sept 2013Partly Allowed
Sri Bore Gowda Vs State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0217
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts27 Sept 2013Dismissed
Govindareddy Vs M/s. Tailor Made Exports
Karnataka High Court · (2013) 09 KAR CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts27 Sept 2013
M/S Meenakshi Steel Re-Rolling Mills Vs Union of India, Deputy Commissioner of Central Excise (Formerly Known as Assistant-Commissioner of Central Excise) and Superintendent of Central Excise Bhuwalka Steel Industries Limited Vs Union of India and Others
Karnataka High Court · (2013) 09 KAR CK 0200
Central Excise Act, 1944 — Section 3AConstitution of India, 1950 — Article 14, 226, 227Finance Act, 2001 — Section 121
High Courts27 Sept 2013
Sri Bheemappa Vs State
Karnataka High Court · (2013) 09 KAR CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts27 Sept 2013Allowed
The Union of India Vs Smt. Sarojamma
Karnataka High Court · (2013) 09 KAR CK 0152
Railway Accidents and Untoward Incidents Compensation Rules — Rule 4
High Courts27 Sept 2013Disposed Off
D. Swamy Vs Basheer Ahmed, Nayyaz Ahmed and N.K. Manjuraj
Karnataka High Court · (2013) 09 KAR CK 0151
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts27 Sept 2013Disposed Off
Harini @ Ashwini Vs M. Gangadhara
Karnataka High Court · (2013) 09 KAR CK 0150
Hindu Marriage Act, 1955 — Section 24
High Courts27 Sept 2013Allowed
Hanumantappa Vs The State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0147
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts27 Sept 2013Dismissed
K. Dasaradhi Vs The Regional Manager, Bajaj Allianz General Insurance Co. Ltd. and Aslam Pasha
Karnataka High Court · (2013) 09 KAR CK 0146
High Courts27 Sept 2013
Sri. H.S. Divyananda Vs Sri. Ravi, Smt. Susheela and The Branch Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0145
Motor Vehicles Act, 1988 — Section 166
High Courts27 Sept 2013Partly Allowed
Sri Basappa Gowda and Others Vs Mr. Balasubramanya M.G. and Branch Manager M/s. Reliance General Insurance
Karnataka High Court · (2013) 09 KAR CK 0144
High Courts27 Sept 2013
Capt. B.V. Subbanna and B.S. Vishwanath Vs State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0142
High Courts27 Sept 2013
Sri. Abdul Razak Vs Sri. Ashok R. Upadhya
Karnataka High Court · (2013) 09 KAR CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 138, 139
High Courts27 Sept 2013
Shri. Prahladrao and Smt. Shobha Vs The State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0140
Penal Code, 1860 (IPC) — Section 302, 304-B, 34, 498A, 506
High Courts27 Sept 2013Dismissed
Muthappa Shivary Teli Vs The State of Karnataka
Karnataka High Court · (2014) 1 AKR 187 : (2014) 1 Crimes 325 : (2013) ILR (Kar) 5429 : (2014) 1 KarLJ 521 : (2014) LabIC 835
Prevention of Corruption Act, 1988 — Section 13, 7
High Courts27 Sept 2013Partly Allowed
Sri Kumara Vs State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 279, 304A
High Courts27 Sept 2013Dismissed
K. Krishnappa Vs The Reliance General Insurance Co. Ltd. and The Riyaz Pasha
Karnataka High Court · (2013) 09 KAR CK 0101