COURT ARCHIVE

Karnataka High Court judgments, 2013

3,288 judgments · page 68 of 165

High Courts25 Sept 2013Dismissed

Milk Colony Sports Club Vs The Commissioner and M/s. Brigade Enterprises Limited

Karnataka High Court · (2013) 09 KAR CK 0008

Karnataka Parks, Play-fields and Open Spaces (Preservation and Regulation) Act, 1985 — Section 4, 5, 8

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High Courts25 Sept 2013Disposed Off

Sri M.S. Prabhakar Vs The Authorised Officer and Deputy Conservator of Forest

Karnataka High Court · (2013) 09 KAR CK 0007

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High Courts24 Sept 2013Dismissed

Sri. Trivedi M. Setty represented by Dr. M.A. Manohar, Sri. Gagan Chandra B. represented by Dr. Basavaraju S. and Sri. U. Deepu Kushal Vs Employees'' State Insurance Corporation and Others

Karnataka High Court · (2014) 2 AKR 250 : (2014) 1 KCCR 509

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High Courts23 Sept 2013

Sri N. Viswanathan Vs State

Karnataka High Court · (2013) 09 KAR CK 0317

Penal Code, 1860 (IPC) — Section 120(B), 379, 420, 427, 447Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)

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High Courts23 Sept 2013

Sri. Ramakant Y. Hullar Vs State of Karnataka

Karnataka High Court · (2013) 09 KAR CK 0109

Penal Code, 1860 (IPC) — Section 120B, 379, 420, 427, 447Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)

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High Courts23 Sept 2013

Gypsum Studio Designs Vs Commissioner of Customs, Bangalore

Karnataka High Court · (2014) 301 ELT 309

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High Courts20 Sept 2013Dismissed

Sandesh Mogaveera Vs Pradeep Acharya and The Oriental Insurance Co. Ltd.

Karnataka High Court · (2013) 09 KAR CK 0353

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High Courts20 Sept 2013Partly Allowed

Master Gnanashekar @ Nanasagar Vs The Oriental Insurance Co. Ltd. and Preetham D.P.

Karnataka High Court · (2014) 2 AKR 696

Motor Vehicles Act, 1988 — Section 166

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High Courts20 Sept 2013Partly Allowed

Sri. Ganapa Vs Akbar Sherif and The Oriental Insurance Co. Ltd.

Karnataka High Court · (2013) 09 KAR CK 0318

Motor Vehicles Act, 1988 — Section 166

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High Courts20 Sept 2013Dismissed

Sri. S.K. Manjunath Vs Shivabasappa, Sri. Shanmukappa and Cholamandalam M/s. General Insurance Co. Ltd.

Karnataka High Court · (2013) 09 KAR CK 0298

Motor Vehicles Act, 1988 — Section 166

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High Courts20 Sept 2013Dismissed

Sri. B. Basavaraju Vs Sri. Srinivasa Shet and The Oriental Insurance Co. Ltd.

Karnataka High Court · (2013) 09 KAR CK 0297

Motor Vehicles Act, 1988 — Section 166

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High Courts20 Sept 2013Dismissed

Smt. Gowaramma Vs The Deputy Commissioner of Police

Karnataka High Court · (2013) 09 KAR CK 0296

Motor Vehicles Act, 1988 — Section 166

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High Courts20 Sept 2013Dismissed

Rita Rodrigues Vs Abbusali, Branch Manager, The New India Assurance Co. Ltd. and Jeevan Kumar

Karnataka High Court · (2013) 09 KAR CK 0295

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High Courts20 Sept 2013Dismissed

N.D. Ramesh Babu Vs The Manager, TSTC (Salem Dn.), Bharathipuram, Salem Main Road

Karnataka High Court · (2013) 09 KAR CK 0163

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High Courts20 Sept 2013Dismissed

The Manager, Oriental Insurance Co. Ltd. Vs Sri. Prasannakumar S., Sri. Abdul Ghani and Sri. Mahaswamy B.B.

Karnataka High Court · (2013) ILR (Kar) 5822

Motor Vehicles Act, 1988 — Section 166

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High Courts20 Sept 2013Dismissed

Venkatabovim Vs Hemanth and The Branch Manager, The New India Assurance Co. Ltd.

Karnataka High Court · (2013) 09 KAR CK 0108

Motor Vehicles Act, 1988 — Section 166

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High Courts20 Sept 2013Dismissed

Sri. P. Krishna Vs The New India Assurance Company Ltd. and Maj, K.M. Monnappa

Karnataka High Court · (2013) 09 KAR CK 0054

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High Courts20 Sept 2013Dismissed

Mrs. Appi Vs Ibrahim, Oriental Insurance Co. Ltd., Praveen Kumar and National Insurance Co. Ltd.

Karnataka High Court · (2013) 09 KAR CK 0001

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High Courts19 Sept 2013Disposed Off

Meena Lasrado and Others Vs State Bank of India and Others

Karnataka High Court · (2014) 2 BC 422 : (2014) 1 KarLJ 316

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High Courts19 Sept 2013Dismissed

Ramachandra Vs State of Karnataka and Another

Karnataka High Court · (2014) 2 AKR 458 : (2014) 1 KarLJ 436 : (2014) 1 KarLJ 177 : (2014) 3 KCCR 2025

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