CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Karnataka High Court/2013

COURT ARCHIVE

Karnataka High Court judgments, 2013

3,288 judgments · page 20 of 165

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
High Courts05 Dec 2013Disposed Off

Smt. Hemedevi Vs The Regional Commissioner Bangalore Division, The District Registrar Registration and The Sub Registrar

Karnataka High Court · (2013) 12 KAR CK 0220

Read judgment
High Courts05 Dec 2013Dismissed

The Divisional Controller, NEKRTC Vs Dhulappa

Karnataka High Court · (2013) 12 KAR CK 0219

Industrial Disputes Act, 1947 — Section 33C(2)
Read judgment
High Courts05 Dec 2013Dismissed

Karnataka State Board of Wakf Vs Smt. Syeda Hameeda Jahan @ Saheba and Syed Shaha Ahmed Hussaini Peeran

Karnataka High Court · (2014) 1 AKR 261 : (2014) 2 KCCR 1452

Waqf Act, 1995 — Section 83, 9
Read judgment
High Courts05 Dec 2013Allowed

Sri Krishnappa, Sri. Chandrappa, Sri. Jayaram and Ramachandra Vs State of Karnataka, The Deputy Commissioner, The Assistant Commissioner and Spl. Land Acquisition Officer Madugiri Sub-Divn. and The Town Panchayath

Karnataka High Court · (2013) 12 KAR CK 0217

Land Acquisition Act, 1894 — Section 17, 17(1), 4(1), 5A
Read judgment
High Courts05 Dec 2013

Mohan Kumari, N.M. Poornachandra, N.M. Roopashree and Yashodhamma Vs ICICI Lombard Gen. Ins. Co. Ltd. and Rathnamma

Karnataka High Court · (2013) 12 KAR CK 0208

Read judgment
High Courts05 Dec 2013

Lankeppa and Layawwa Vs Late Chandram since deceased, represented by his L.Rs. Yallamma, Subhan, Shivanand, Laxman and The Manager, The New India Insurance Co. Ltd.

Karnataka High Court · (2013) 12 KAR CK 0207

Read judgment
High Courts05 Dec 2013Dismissed

State of Karnataka Vs R. Venkataramanareddy and Krishnareddy

Karnataka High Court · (2013) 12 KAR CK 0175

Read judgment
High Courts05 Dec 2013

The Manager, M/s Shriram General Insurance Company Ltd. Vs Smt. Shobha G.V. and Others Smt. Shobha G.V., Kum G.V. Bhoomika, G.V. Pratham and Sri Jagadeeshwarappa Vs Sri Ravisha and Sree Ram General Insurance Company Limited

Karnataka High Court · (2013) 12 KAR CK 0174

Read judgment
High Courts05 Dec 2013Allowed

N.K. Vijaykumar Vs Prema N.K. and Others

Karnataka High Court · (2013) 12 KAR CK 0173

Read judgment
High Courts05 Dec 2013

Sri Munishamanna and Sri Ranganna Vs Smt. Dhanalakshmi and Others

Karnataka High Court · (2013) 12 KAR CK 0141

Read judgment
High Courts05 Dec 2013Dismissed

H.S. Basavaraj Vs The Land Tribunal

Karnataka High Court · (2014) 3 KarLJ 190

Read judgment
High Courts05 Dec 2013Dismissed

Chennigaiah Vs Smt. Lakkamma @ Lakshmamma

Karnataka High Court · (2013) 12 KAR CK 0117

Read judgment
High Courts05 Dec 2013

Shrishail, Gangabai and Kashinath Vs Kashiram and The Branch Manager, United India Insurance Co. Ltd.

Karnataka High Court · (2013) 12 KAR CK 0116

Read judgment
High Courts05 Dec 2013Allowed

Smt. Sunandamma and Sri. Kiran Vs Asst. Executive Engineer (Electrical) Srirangapatna Sub-Div II and The Executive Engineer Pandavapura Division

Karnataka High Court · (2013) 12 KAR CK 0115

Read judgment
High Courts05 Dec 2013Partly Allowed

Sri. Marigowda @ Umesh Vs M. Masthe Gowda and The United India Insurance Co. Ltd.

Karnataka High Court · (2013) 12 KAR CK 0112

Read judgment
High Courts05 Dec 2013Disposed Off

Sri. Vinay Nagappa Vs Dr. Rajini Surendra

Karnataka High Court · (2013) 12 KAR CK 0111

Read judgment
High Courts05 Dec 2013Dismissed

Babu Miyan, Abdul Khadeer and Abdul Khadeer Vs Sri T.K. Anilkumar, The Secretary Govt. of Karnataka Department of Urban Development, Sri M.S. Parsana Kumar Deputy Commissioner and Sri Puttanaik, City Municipal Commissioner

Karnataka High Court · (2013) 12 KAR CK 0083

Read judgment
High Courts05 Dec 2013Dismissed

Mr. H.D. Ananda Kumar, ACP, Devanahalli Sub-Division Vs Lokayukta Police City Division

Karnataka High Court · (2013) 12 KAR CK 0080

Read judgment
High Courts05 Dec 2013Dismissed

Sri K. Ramachandra Vs The State of Karnataka and Sri G.V. Yashodara, District Registrar

Karnataka High Court · (2013) 12 KAR CK 0079

Read judgment
High Courts05 Dec 2013

Mariyappa Vs State of Karnataka and Others

Karnataka High Court · (2014) 1 KarLJ 651

Read judgment
Previous1…1819202122…165Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions