High Courts06 Dec 2013Dismissed
Smt Padma and Others Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0001
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 19 of 165
High Courts05 Dec 2013Allowed
Gunashekar @ Guna Vs State by Halasuru Police Station Bangalore represented by The State Public Prosecutor and Arogyaraj
Karnataka High Court · (2013) 12 KAR CK 0560
High Courts05 Dec 2013Dismissed
K. Muniraju Vs State of Karnataka represented by its Public Prosecutor
Karnataka High Court · (2013) 12 KAR CK 0559
High Courts05 Dec 2013Dismissed
Sri. M.S. Nagaraj Vs Smt. Shashikala Desai
Karnataka High Court · (2013) 12 KAR CK 0558
High Courts05 Dec 2013Disposed Off
Altaf Vs The State of Karnataka
Karnataka High Court · (2014) 1 AKR 342 : (2014) 1 KCCR 978
High Courts05 Dec 2013
Gangamma Vs Madan Kumara and The Manager Iffco Tokio General Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0468
High Courts05 Dec 2013Partly Allowed
M/s. Reliance General Insurance Co. Ltd. Vs Syed Habeebulla @ Habeebulla and M/s. Concorde Housing Corporation Pvt. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0466
High Courts05 Dec 2013
N. Krishnamurthy Vs Venkataramaiah and Others
Karnataka High Court · (2014) 1 AKR 290
High Courts05 Dec 2013Allowed
Nagangouda Patil Vs The Deputy Commissioner, Town Planning Authority and The Secretary Gram Panchayath
Karnataka High Court · (2013) 12 KAR CK 0292
Karnataka Town and Country Planning Act, 1961 — Section 17(2)
High Courts05 Dec 2013Partly Allowed
Sri. C.H. Jayanna Vs Sri. Nelson Paul Rebellow and ICICI Lombard General Insurance Company Limited
Karnataka High Court · (2013) 12 KAR CK 0291
High Courts05 Dec 2013Allowed
Sri. Manoj Shah Vs M/s. World Telsports India and Others
Karnataka High Court · (2013) 12 KAR CK 0290
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Dec 2013
A. Mohan Vs State of Karnataka and The Special Land Acquisition Officer, Karnataka Industrial Area Development Board
Karnataka High Court · (2013) 12 KAR CK 0283
Karnataka Industrial Area Development Act, 1966 — Section 28(1), 28(4)Karnataka Land Reforms Act, 1961 — Section 95, 98Karnataka Town and Country Planning Act, 1961 — Section 14, 14A
High Courts05 Dec 2013
Karnataka State Road Transport Corporation Vs Sri. B.A. Mohammed and Smt. H.S. Thahira Banu Sri. B.A. Mohammed and Smt. H.S. Thahira Banu Vs S.R. Basavaraj, Managing Director and The Divisional Manager KSRTC
Karnataka High Court · (2013) 12 KAR CK 0263
High Courts05 Dec 2013Allowed
Sri. Kumara and Sri. Shiva @ Sutta @ Shivashankar Vs State Mohammed Khalled @ Khaleed and Ananda @ Achari Anada Vs State
Karnataka High Court · (2013) 12 KAR CK 0260
Forest Act, 1963 — Section 87Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Dec 2013Dismissed
Santosh G. Goranal Vs Karnataka Power Transmission Corporation Ltd.
Karnataka High Court · (2013) 12 KAR CK 0258
High Courts05 Dec 2013Partly Allowed
G.V. Guddappa and Saraswathamma Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0257
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 306, 498-A
High Courts05 Dec 2013Dismissed
J.S. Rachappa, J.S. Manjunatha and J.S. Suresh Vs The State of Karnataka
Karnataka High Court · (2014) 3 CCR 49
Penal Code, 1860 (IPC) — Section 306, 323, 34, 354
High Courts05 Dec 2013Dismissed
State of Karnataka Vs Shiva, Shivaramu, Ramesha and Susheelamma
Karnataka High Court · (2013) 12 KAR CK 0255
Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts05 Dec 2013Dismissed
Sri. M.V. Ramachandra Murthy and Sri. Yogesh Vs State of Karnataka and Apotex Pharmachem India Private Limited
Karnataka High Court · (2013) 12 KAR CK 0254
Karnataka Industrial Area Development Act, 1966 — Section 28(1), 28(4)
High Courts05 Dec 2013Dismissed
Nehru, Jani and Bharatibai Vs The State
Karnataka High Court · (2013) 12 KAR CK 0252
Criminal Procedure Code, 1973 (CrPC) — Section 428Karnataka Excise Act, 1965 — Section 32, 34Penal Code, 1860 (IPC) — Section 328