COURT ARCHIVE

Karnataka High Court judgments, 2013

3,288 judgments · page 18 of 165

High Courts06 Dec 2013Disposed Off

M/s. Samhi Hotels Private Limited Vs The Regional Commissioner Bangalore Division, District Registrar, Sub-Registrar and Sumangala Properties

Karnataka High Court · (2013) 12 KAR CK 0243

Karnataka Stamp Act, 1957 — Section 45A(5)

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High Courts06 Dec 2013Partly Allowed

Smt. Yamunamma, Sri. Sangappa and Smt. Y. Ningamma Vs Smt. Hanumamma rep. by L.Rs. Sri. Y.N. Kariappa and Others Sri. Y.N. Kariyappa and Sri. Y.N. Mallinath Vs Smt. Yamunamma and Others

Karnataka High Court · (2013) 12 KAR CK 0214

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High Courts06 Dec 2013Allowed

Smt. Doddathayamma and Smt. Siddamma Vs Doddegowda

Karnataka High Court · (2013) 12 KAR CK 0213

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High Courts06 Dec 2013Dismissed

K.S. Jaiprakash Reddy and A. Lalitha Vs The State of Karnataka and Others

Karnataka High Court · (2013) 12 KAR CK 0212

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High Courts06 Dec 2013Allowed

Ganesh Rao Vs State of Karnataka

Karnataka High Court · (2014) 1 AKR 292

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High Courts06 Dec 2013Allowed

Smt. Gayathri Devi and Another Vs State of Karnataka

Karnataka High Court · (2014) 1 AKR 340

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High Courts06 Dec 2013Allowed

Mallappa and Others Vs The State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0114

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High Courts06 Dec 2013Allowed

Gopinath @ Gopinathsa Vs The Superintendent of Police and The Police Inspector, Karnataka Lokayukta

Karnataka High Court · (2014) 2 KarLJ 216

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High Courts06 Dec 2013Allowed

Rangappa Vs N.B. Shivakumar and The Divisional Manager, New India Assurance Co. Ltd.

Karnataka High Court · (2013) 12 KAR CK 0110

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High Courts06 Dec 2013Allowed

Sri K.C. Shankar Vs Srinivasa @ Seena and Smt. Bhagyamma

Karnataka High Court · (2013) 12 KAR CK 0109

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High Courts06 Dec 2013Allowed

Shiddappa and Subhas Vs The State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0100

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High Courts06 Dec 2013Partly Allowed

Nazeer Ahmed Vs K. Armugam and The Manager

Karnataka High Court · (2013) 12 KAR CK 0099

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High Courts06 Dec 2013Partly Allowed

Sri. Rajashetty @ Rajanna, Smt. Lakshmamma and Sri. D.R. Yogeesha Vs The Manager, M/s. ICICI Lombard General Insurance Co., Ltd. and M/s. SRS Travels

Karnataka High Court · (2013) 12 KAR CK 0098

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High Courts06 Dec 2013Partly Allowed

Mallappa Since Deceased, by his L.Rs. Rathnamma, Sruthi M., Shashikala, Shivabasappa and Mahadevappa Vs Kashiappa

Karnataka High Court · (2013) 12 KAR CK 0097

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High Courts06 Dec 2013Partly Allowed

Smt. N. Bharathamma, Sri. R. Kiran Kumar, Master Charan Kumar and Master Arun Kumar Since appellant Nos. 3 and 4 are Minors, rep. by their natural guardian and Mother Vs Mr. Syed Masood Matheen and M/s. Bazaz Allianz General Insurance Co. Ltd.

Karnataka High Court · (2013) 12 KAR CK 0096

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High Courts06 Dec 2013Dismissed

Rajappa A. and Venkatesh A. Vs The State of Karnataka and Others

Karnataka High Court · (2013) 12 KAR CK 0095

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High Courts06 Dec 2013

Master D. Hemanthkumar Vs Superintendent of Police and Karnataka Government, Insurance Department

Karnataka High Court · (2013) 12 KAR CK 0094

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High Courts06 Dec 2013Allowed

Union of India Vs Sri N. Manjanna

Karnataka High Court · (2013) 12 KAR CK 0093

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High Courts06 Dec 2013

The Branch Manager United India Insurance Co. Ltd. Vs Jayashree, Mayur, M.S. Pattar and The Divisional Controller NWKRTC Jayashree and Mayur Vs M.S. Pattar, The Branch Manager The United India Insurance Co. Ltd. and The Divisional Controller NWKRTC

Karnataka High Court · (2013) 12 KAR CK 0026

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High Courts06 Dec 2013Dismissed

Smt. Chinnathayamma, Sri Suresh and Kum. Lakshmamma Vs M.S. Murthy and Smt. V. Padmamma

Karnataka High Court · (2013) 12 KAR CK 0003

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