High Courts09 Dec 2013Disposed Off
Smt. R. Anushree Vs H.J. Pavan Kumar
Karnataka High Court · (2013) 12 KAR CK 0520
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 16 of 165
High Courts09 Dec 2013Dismissed
National Insurance Co. Ltd. Vs Smt. K. Radhamani and Others
Karnataka High Court · (2013) 12 KAR CK 0517
High Courts09 Dec 2013Disposed Off
M/s. Vikas Telecom Limited Vs M/s. Citicrop Finance India Ltd. and Others
Karnataka High Court · (2013) 12 KAR CK 0515
High Courts09 Dec 2013Partly Allowed
Ningegowda @ Yellavaiah and Krishne Gowda Vs State of Karnataka The Registrar General, High Court of Karnataka Vs Ramaiah @ Mooga
Karnataka High Court · (2013) 12 KAR CK 0514
High Courts09 Dec 2013Allowed
Sunil Sulothra Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0513
High Courts09 Dec 2013Dismissed
MICO Employees'' House Building Co-operative Society Limited Vs Bangalore Development Authority, Public Library Department, Indian Water Works Association and Bruhat Bangalore Mahanagara Palike
Karnataka High Court · (2014) 1 AKR 799 : (2014) ILR (Kar) 2153 : (2014) 1 KCCR 660
High Courts09 Dec 2013
The State Vs C.H. Dharma Rao
Karnataka High Court · (2013) 12 KAR CK 0242
Motor Vehicles Act, 1988 — Section 134, 187Penal Code, 1860 (IPC) — Section 279, 304-A
High Courts09 Dec 2013Dismissed
Smt. S. Usha and Smt. S. Puneetha Vs The Deputy Commissioner and The Tahsildar
Karnataka High Court · (2013) 12 KAR CK 0241
High Courts09 Dec 2013Disposed Off
Sri M.H. Shivanandappa Gowda Vs The Managing Director Kaveri Neeravari Nigama Niyamitha and The Executive Engineer Hemavathi Canal Division
Karnataka High Court · (2013) 12 KAR CK 0235
High Courts09 Dec 2013Allowed
Jayarama Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0205
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts09 Dec 2013Partly Allowed
The Oriental Insurance Co. Ltd. Vs Smt. Vijaya Lakshmi Bai and Others Smt. Vijayalakshmi Bai, Kum. Poojitha, Akilraj and Smt. Gangamma Vs The Oriental Insurance Co. Ltd. and M/s. NCL Industries Ltd.
Karnataka High Court · (2013) 12 KAR CK 0204
High Courts09 Dec 2013Dismissed
Sri. Sangana Basappa Vs Sri A. Raghavendra, State of Karnataka, Department of Revenue (Registration and Stamps) and C.J. Prabhakar
Karnataka High Court · (2013) 12 KAR CK 0203
High Courts09 Dec 2013
Champalal Chetan Prakash @ Chetan Prakash and Shantilal, Represented by their Duly Constituted Agent and Power of Attorney Holder Vs T. Krishnappa, Since Deceased by his Legal Representatives (Smt. Gayatri and Others), Smt. Neelamma and Brahmananda T. Krishnappa Since, Dead by his Legal Rep. (Smt. Neelamma and Others) and Sri Brahmananda Vs Sri Champalal Chetan Prakash @ Chetan Prakash and Sri. Shanthilal
Karnataka High Court · (2013) 12 KAR CK 0202
High Courts09 Dec 2013Allowed
Sri Krishna Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0201
High Courts09 Dec 2013Allowed
Sri B.C. Vinayaka Vs Sri S. Prakash
Karnataka High Court · (2013) 12 KAR CK 0108
High Courts09 Dec 2013Dismissed
Manchanaika Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0107
High Courts09 Dec 2013Allowed
Smt. K.P. Dayanandini and Sri K.M. Prabhakara Reddy Vs Smt. Sanjeevamma and Others
Karnataka High Court · (2013) 12 KAR CK 0057
High Courts09 Dec 2013Allowed
H.M. Rajappa Vs Director of Agricultural Marketing and Agricultural Producer Marketing Committee (APMC)
Karnataka High Court · (2014) 1 AKR 803 : (2014) ILR (Kar) 723 : (2014) 1 KCCR 651
High Courts09 Dec 2013Disposed Off
Kaleemulla K., K. Narasimappa and Thippeshi H. Vs The State of Karnataka, The Executive Engineer, Public Works Department, The Secretary, Gram Panchayat and The Asst. Executive Engineer, PWD-Sub-Division
Karnataka High Court · (2013) 12 KAR CK 0055
High Courts09 Dec 2013
Commissioner of Income Tax Vs Spectrum Consultants India (P) Ltd.
Karnataka High Court · (2014) 266 CTR 241