High Courts04 Dec 2013Allowed
Smt. P. Nirmala Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0464
Karnataka Land Acquisition Act, 1894 — Section 4(1), 5A, 6(1)
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 22 of 165
High Courts04 Dec 2013Dismissed
The Union of India and The Director Central Cattle Breeding Farm Vs G. Krishnappa
Karnataka High Court · (2013) 12 KAR CK 0463
High Courts04 Dec 2013Allowed
Sri. Nagareddy Vs The State of Karnataka, The Land Tribunal and Sr. Thimmarasa Bovi
Karnataka High Court · (2013) 12 KAR CK 0462
High Courts04 Dec 2013Disposed Off
Smt. Chikkamma, Deepika, Ambika @ Manju and Chikkahanumamma Vs Rehamatulla and The Manager, United India Insurance Co.
Karnataka High Court · (2013) 12 KAR CK 0461
Motor Vehicles Act, 1988 — Section 166
High Courts04 Dec 2013Allowed
Sri. Ganapathi Vidya Samsthe (R) Vs The State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0449
High Courts04 Dec 2013
Manager-Legal, ICICI Lombard General Insurance Co., Ltd. Vs Smt. Gayathri and Others Smt. Gayathri @ Gayathriamma, Smt. Sushma Datta, Master Prajwal. D and Master Shashank. D Vs Sri. Thammanna and ICICI Lombard Motor Insurance
Karnataka High Court · (2013) 12 KAR CK 0448
High Courts04 Dec 2013Partly Allowed
Smt. Sujatha Vs B.V. Suresha and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0443
High Courts04 Dec 2013
Sri. H. Nanjundaiah and Smt. Jayalakshmi Vs Sri. Y. Sudhakar Reddy and The Regional Manager, The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0439
Motor Vehicles Act, 1988 — Section 166
High Courts04 Dec 2013Allowed
D. Narayanaswamy Vs The State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0438
High Courts04 Dec 2013Dismissed
Sri A.M. Siddaramaiah Vs Smt. B. Rukmini Bai, Sri Gururaja Rao and Smt. Poornima
Karnataka High Court · (2013) 12 KAR CK 0436
High Courts04 Dec 2013Dismissed
Smt Halamma Vs Sri Papanna @ Papaiah
Karnataka High Court · (2013) 12 KAR CK 0435
High Courts04 Dec 2013Dismissed
C.S. Basavaraj Vs Boramma and Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0434
High Courts04 Dec 2013
Rajashekara Murthy and Smt. Bhagyamma Vs Sathisha, Chikkanayaka and The Reliance General Insurance Company Ltd.
Karnataka High Court · (2013) 12 KAR CK 0433
High Courts04 Dec 2013Allowed
Moodalappa Vs G.P. Jagadish and Others
Karnataka High Court · (2013) 12 KAR CK 0431
High Courts04 Dec 2013
Sri Ballela Mohan Reddy Vs The Ombudsmen, Reserve Bank of India, The Legal Manager and Branch Manager, HDFC Bank
Karnataka High Court · (2013) 12 KAR CK 0282
Banking Ombudsman Scheme, 2006 — Clause 10, Clause 8, Clause 9(3)
High Courts04 Dec 2013Allowed
Sumalatha @ Kusuma Vs Harishcharda Alva and Divakara Alva
Karnataka High Court · (2013) 12 KAR CK 0262
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts04 Dec 2013
Dr. V.B. Nadyal Vs The Rajeev Gandhi University of Health Sciences and M.R. Medical College
Karnataka High Court · (2013) 12 KAR CK 0261
High Courts04 Dec 2013Allowed
Vinayaka Talkies Vs Dy. Labour Commissioner and Authority, Hassan Region, Asst. Labour Commissioner and Authority, Appointed under payment of Gratuity Act, Chikkamagalur Division and Puttaswamy
Karnataka High Court · (2013) 12 KAR CK 0259
Constitution of India, 1950 — Article 226, 227
High Courts04 Dec 2013Allowed
Smt. K.N. Umadevi Vs Smt. Hafisa Bi Since Deceased by LRs. Sri Ali and Sri Abdul Rafeeq
Karnataka High Court · (2013) 12 KAR CK 0234
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts04 Dec 2013Partly Allowed
Sri Giddegowda Vs Devarajegowda and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0233