COURT ARCHIVE

Karnataka High Court judgments, 2013

3,288 judgments · page 23 of 165

High Courts04 Dec 2013Dismissed

Narayanappa, N.N. Basavaraju and Renukamma Vs Depot Manager, Divisional Controller and The Managing Director, Karnataka State Road Transport Corporation

Karnataka High Court · (2013) 12 KAR CK 0232

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Dec 2013Allowed

Sri Ramachandra Vs State of Karnataka and The Addl. Land Acquisition Officer Bangalore Development Authority

Karnataka High Court · (2013) 12 KAR CK 0130

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High Courts04 Dec 2013Disposed Off

Sri M.A. Alfatha and Others Vs Karnataka State Board of Wakf

Karnataka High Court · (2013) 12 KAR CK 0129

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts04 Dec 2013Disposed Off

Rathnamma, Manjunath and Harish Vs The Special Land Acquisition Officer and The Executive Engineer

Karnataka High Court · (2013) 12 KAR CK 0128

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High Courts04 Dec 2013Dismissed

M/s. Raja Builders and Investments Vs K.C. Shivashankar since deceased by L.Rs. Mrs. Gayathri, Ms. Monika and Ms. Bindhia

Karnataka High Court · (2013) 12 KAR CK 0125

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High Courts04 Dec 2013Allowed

R. Venkatapathy Vs Bank of India Zonal Office, Bank of India Rajajinagar Branch Authorised Officer and Chief Manager and M/s. R.K. Associates

Karnataka High Court · AIR 2014 Kar 33 : (2014) 1 AKR 467 : (2014) 2 BC 703 : (2014) ILR (Kar) 430 : (2014) 2 KCCR 1035

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High Courts04 Dec 2013

Karnataka State Road Transport Corporation Vs Muddalaiah Muddalaiah Vs The Divisional Controller, KSRTC, Tumkur Division

Karnataka High Court · (2013) 12 KAR CK 0123

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High Courts04 Dec 2013Dismissed

Smt. A.N. Jayalakshmi Vs The Bangalore Development Authority

Karnataka High Court · (2014) 1 AKR 591 : (2014) 2 KarLJ 416 : (2014) 2 KCCR 1643

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High Courts04 Dec 2013Dismissed

Dr. Pon Subbiah Vs Union of India and Others

Karnataka High Court · (2013) 12 KAR CK 0121

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High Courts04 Dec 2013Dismissed

Survey General of India, The Director, Karnataka Geo Spatial Data Centre and The Union of India Vs T.M. Poonja

Karnataka High Court · (2013) 12 KAR CK 0120

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High Courts04 Dec 2013Dismissed

The State Vs Sr. Abdulmanaf Ibrahimsab Killedar Revenue Inspector

Karnataka High Court · (2013) 12 KAR CK 0119

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High Courts04 Dec 2013Partly Allowed

The Divisional Controller/Managing Director, Owner-cum-Internal Insurance Vs Shaheen and Others

Karnataka High Court · (2013) 12 KAR CK 0118

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High Courts04 Dec 2013Allowed

R. Venkatapathy Vs Bank of India and M/s. R.K. Associates

Karnataka High Court · (2013) 12 KAR CK 0020

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High Courts03 Dec 2013Partly Allowed

Divisional Controller, NEKRTC Raichur Division through its Managing Director, by its Chief Law Officer Vs Chandrmaappa

Karnataka High Court · (2013) 12 KAR CK 0555

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High Courts03 Dec 2013

P. Uma, P. Varsha, P. Vaishnavi and Lalithamma Vs Mallanagouda, Basanagouda and The Manager, New India Insurance Co. Ltd. The Branch Manager, New India Assurance Co. Ltd. reprtd. by its The Divisional Manager Vs P. Uma and Others

Karnataka High Court · (2013) 12 KAR CK 0554

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High Courts03 Dec 2013Disposed off

M/s. Shivon India represented by its Chief Manager, Mr. Sanjeev Misra Vs The Purchase Committee of BMCRI/Pmssy Super Specialty Hospital represented by its Chairman, Bangalore Medical College and Research Institute, represented by its Director and M/s. Ravi Industries represented by its Managing Director

Karnataka High Court · (2013) 12 KAR CK 0553

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High Courts03 Dec 2013Dismissed

Shyamasundar and Others Vs Kesarimal, Rikhab and The Commissioner, City Municipal Council (CMC)

Karnataka High Court · (2013) 12 KAR CK 0552

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High Courts03 Dec 2013Partly Allowed

Smt. Eramma and Others Vs The Managing Director, KSRTC and Oriental Insurance Co. Ltd.

Karnataka High Court · (2013) 12 KAR CK 0484

Motor Vehicles Act, 1988 — Section 166

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High Courts03 Dec 2013Partly Allowed

K.V. Rudraswamy @ Rudresh Vs B.K. Dinesh, G.C. Shivamurthy and The Manager, United India Insurance Co. Ltd.

Karnataka High Court · (2013) 12 KAR CK 0483

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High Courts03 Dec 2013Allowed

The Official Liquidator of M/s. Mangalore Benefit Chit Funds (in Liquidation) Vs Nil

Karnataka High Court · (2013) 12 KAR CK 0482

Companies Act, 1956 — Section 481, 481(2)

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