High Courts03 Dec 2013Partly Allowed
Smt. M.V. Padmavathy and Others Vs Beema Shankar Kanakappa Dasar and Managing Director, K.S.R.T.C.
Karnataka High Court · (2013) 12 KAR CK 0413
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 25 of 165
High Courts03 Dec 2013Allowed
Mahipal Reddy and Neelamma Vs Ramesh Reddy and The Divisional Manager, Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0412
High Courts03 Dec 2013Allowed
Smt. Ashwathamma and Sri. V. Manjunatha Vs The Managing Director and The Divisional Controller, Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 12 KAR CK 0390
Constitution of India, 1950 — Article 226, 227
High Courts03 Dec 2013
Smt. Mumtaz Begum Vs State of Karnataka, Karnataka State Board of Wakfs and District Wakf Advisory Committee
Karnataka High Court · (2013) 12 KAR CK 0388
Waqf Act, 1995 — Section 18
High Courts03 Dec 2013Partly Allowed
T.A. Gangadharaiah @ Gangadhar Vs The Managing Director, NWKRTC
Karnataka High Court · (2013) 12 KAR CK 0387
High Courts03 Dec 2013Dismissed
The Divisional Manager, United India Insurance Co. Ltd. Vs Smt. Geetha and Jameel Ahmed
Karnataka High Court · (2013) 12 KAR CK 0356
High Courts03 Dec 2013Allowed
Maruti and Ramoshi Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0355
High Courts03 Dec 2013Disposed Off
Cronus Investments PTE Limited Vs Calypso Foods Private Limited
Karnataka High Court · (2013) 12 KAR CK 0354
High Courts03 Dec 2013Allowed
Geddappa Vs Kalavati and Others
Karnataka High Court · (2013) 12 KAR CK 0353
High Courts03 Dec 2013Disposed Off
A. Nagaraja Vs Excise Commissioner, Shanthinagar, Deputy Commissioner of Excise, Chikkaballapur District, Excise Inspector, Sidlaghatta and Karnataka State Beverage Corporation Ltd., Manager, Sidlaghatta Depo.
Karnataka High Court · (2013) 12 KAR CK 0352
High Courts03 Dec 2013Dismissed
Union of India and Chief Commissioner of Central Excise, Bangalore Zone Vs Sri Chikkannappa
Karnataka High Court · (2013) 12 KAR CK 0350
High Courts03 Dec 2013Allowed
Ambabai since Deceased by her L.Rs. (Ramesh and Others) and Somanath by her L.Rs. Vs The State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0348
High Courts03 Dec 2013Partly Allowed
Yallappa, Raju and Sonabai Vs Mahesh and The Branch/Divisional Manager, Bajaj Allianz General Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0346
High Courts03 Dec 2013Partly Allowed
Smt. Venkatalakshmi, P. Yeshavanthkumar, P. Venkatesh and P. Jagadish Vs Revanna, T. Nagesh and The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0345
High Courts03 Dec 2013Allowed
Mohammad Kabeer Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0303
Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts03 Dec 2013
Mr. Hameed Khan Vs The Assistant Executive Engineer Bangalore Electricity Supply Limited (BESCOM) and Mr. Abbas Ali Bohara
Karnataka High Court · (2013) 12 KAR CK 0289
High Courts03 Dec 2013Partly Allowed
Malligamma, M. Siddaraju and Anitha Vs Yogananda Tejaswi, H. Mahesh and The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0286
High Courts03 Dec 2013Allowed
Smt. Saroja Vs Bangalore Development Authority
Karnataka High Court · (2013) 12 KAR CK 0285
BDA (Allotment of Sites) Rules, 1984 — Rule 13(1)
High Courts03 Dec 2013Disposed Off
Sannahaida, Since dead by his Legal representatives, Jayamma, Parvathi and Lakshmi Vs Registrar of Companies
Karnataka High Court · (2013) 12 KAR CK 0281
Companies Act, 1956 — Section 555
High Courts03 Dec 2013
M.J. Ravindra Reddy Vs G. Chandrappa
Karnataka High Court · (2013) 12 KAR CK 0280
Criminal Procedure Code, 1973 (CrPC) — Section 200, 256, 482Negotiable Instruments Act, 1881 (NI) — Section 138