High Courts03 Dec 2013Allowed
Ravi @ Santro Ravi @ Manjunath Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0277
Penal Code, 1860 (IPC) — Section 372Suppression of Immoral Traffic in Women and Girls Act, 1956 — Section 5
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 26 of 165
High Courts03 Dec 2013Dismissed
K. Nagaraj Vs The Chairman and The Deputy General Manager Canara Bank
Karnataka High Court · (2013) 12 KAR CK 0275
Canara Bank (Employees) Pension Regulation, 1995 — Clause22(1)
High Courts03 Dec 2013Dismissed
Phakeerappa Vs Bhimshi and The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0274
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 497
High Courts03 Dec 2013Partly Allowed
Sri M.V. Krishna Murthy and Others Vs Sri M.S. Chethana
Karnataka High Court · (2013) 12 KAR CK 0273
High Courts03 Dec 2013Allowed
Prasanna Power Private Limited Vs Nil
Karnataka High Court · (2013) 12 KAR CK 0272
Companies Act, 1956 — Section 394
High Courts03 Dec 2013Disposed Off
Official Liquidator of M/s. Gadag Forge Fits (India) Private Limited (in Liquidation) Vs M/s. Karnataka State Financial Corporation and Sri. Vikas Channapatna Kalagi
Karnataka High Court · (2013) 12 KAR CK 0271
High Courts03 Dec 2013Disposed Off
M/s. Ark Plywoods Vs The Deputy Commissioner of Commercial Taxes (Audit-5.2) D.V.O. 5, VTK-II
Karnataka High Court · (2013) 12 KAR CK 0270
Karnataka Value Added Tax Act, 2003 — Section 61(3)
High Courts03 Dec 2013Disposed Off
B. Chandrashekar Shetty Vs The State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0269
Karnataka Hindu Religious Institutions and Charitable Endowment Rules, 2002 — Rule 31(17)
High Courts03 Dec 2013Disposed Off
Suresh Babu and Others Vs State of Karnataka, The Assistant Registrar of Co-operative Societies (Central Zone) and The Chief Election Commission for Co-operatives
Karnataka High Court · (2013) 12 KAR CK 0268
Karnataka Cooperative Societies Rules, 1960 — Rule 14
High Courts03 Dec 2013Partly Allowed
The State of Karnataka Vs Shivaraj
Karnataka High Court · (2013) 12 KAR CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 187Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts03 Dec 2013Allowed
Umakanth Mahajan Vs The State of Karnataka and Chief Trustee, Shri Veerbhadreshwara Education Society
Karnataka High Court · (2013) 12 KAR CK 0266
High Courts03 Dec 2013Disposed Off
The State of Karnataka Vs Sri Mallesh
Karnataka High Court · (2013) 12 KAR CK 0265
High Courts03 Dec 2013Dismissed
U.B.M.C. Trust Association of South Kanara and Coorg Vs The State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0264
High Courts03 Dec 2013Allowed
International Power Corporations Private Limited Vs Nil
Karnataka High Court · (2013) 12 KAR CK 0131
Companies Act, 1956 — Section 394
High Courts03 Dec 2013Dismissed
Vijay Kumar D. Shah Vs Hewlett-Packard Global Soft Ltd.
Karnataka High Court · (2014) 121 CLA 60 : (2014) 184 CompCas 314 : (2014) 126 SCL 152
High Courts03 Dec 2013Partly Allowed
Tahera Begum, Rezwhan, Mohammed Dhastiger and Asma Rohi Vs Naveen Va Chavala, Divisional Control Officer, KSRTC and Managing Director, KSRTC Main Office
Karnataka High Court · (2013) 12 KAR CK 0050
High Courts03 Dec 2013Dismissed
The Oriental Insurance Co. Ltd. Vs Smt. Mallika and Others
Karnataka High Court · (2013) 12 KAR CK 0049
Motor Vehicles Act, 1988 — Section 166
High Courts02 Dec 2013Allowed
M/s. Karnataka Neeravari Nigam Ltd. rep. by its Company Secretary Vs Sri. Ramanna Laxman Hadapad
Karnataka High Court · (2013) 12 KAR CK 0551
High Courts02 Dec 2013Allowed
The Management of NEKRTC Vs Santosh
Karnataka High Court · (2013) 12 KAR CK 0478
Industrial Disputes Act, 1947 — Section 10(4-A)
High Courts02 Dec 2013Partly Allowed
Siddaiah @ Siddu @ Siddegowda and Others Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0477
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307Probation of Offenders Act, 1958 — Section 4