High Courts02 Nov 2012
M/s. NU. Horizon Technologies Vs M/s. Roopa Advertisers
Karnataka High Court · (2012) 11 KAR CK 0063
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 12 of 106
High Courts02 Nov 2012
Karnataka Power Transmission Corporation Ltd. Vs K.H. Gopinath and Another
Karnataka High Court · (2013) 1 Crimes 354
High Courts02 Nov 2012Dismissed
Basappa and A.R. Mallehappa Vs B. Manjunath and Others
Karnataka High Court · (2012) 11 KAR CK 0044
High Courts02 Nov 2012Dismissed
Sri. Dharmaiah Hegde and Smt Neelavathi @ Nirmala Hegde Vs State of Karnataka
Karnataka High Court · (2012) 11 KAR CK 0043
High Courts02 Nov 2012Allowed
Mrs. S.R. Shanthala Murthy Vs Sri. V. Ramesh and M/s. United India Insurance Co., Ltd.
Karnataka High Court · (2012) 11 KAR CK 0012
Motor Vehicles Act, 1988 — Section 166
High Courts02 Nov 2012
Siddaraju @ Siddu Vs The Manager, The Oriental Insurance Co. Ltd., D.O.12, Jayalakshmi Mansion, 2nd Floor, 1001/56, Dr. Rajkumar Road, Rajajinagar 4th Block, Bangalore-10 and M.S. Manjula Murthy
Karnataka High Court · (2012) 11 KAR CK 0011
Motor Vehicles Act, 1988 — Section 166, 166
High Courts02 Nov 2012
State of Karnataka Vs M/s. Radel Electronic Pvt. Ltd.
Karnataka High Court · (2013) 2 AKR 619 : (2013) 76 KarLJ 343
Karnataka Sales Tax Act, 1957 — Item15(1)
High Courts02 Nov 2012Dismissed
Smt. Lambani Sevlibai @ Somlibai Vs V.G. Channabasavanagowda, Since Deceased by his L.Rs ((a) Smt. Nirmalamma, Sri. Lambani Lakshmanaik and Sri. Lambani Nanyanaik
Karnataka High Court · (2012) 11 KAR CK 0008
High Courts02 Nov 2012
Sri. A. Mohandas Rai Vs Sri Rajesh Shah
Karnataka High Court · (2012) 11 KAR CK 0006
High Courts31 Oct 2012Dismissed
M.M. Pattanashetty Vs State of Karnataka
Karnataka High Court · (2013) 75 KarLJ 54
High Courts31 Oct 2012
Nandani Surekha Balesh Vs State of Karnataka Rural Development and Panchayat Raj and Raibag Taluk Panchayat
Karnataka High Court · (2012) 10 KAR CK 0047
High Courts30 Oct 2012
Sandeep P. Ijanthkar Vs Mohammed Obedulla T.M.
Karnataka High Court · (2012) 10 KAR CK 0065
High Courts30 Oct 2012Dismissed
National insurance Co. Ltd. Vs Devu Poojari and Others
Karnataka High Court · (2013) 136 FLR 648 : (2013) LLR 153
High Courts25 Oct 2012Dismissed
Pramoda Vs State
Karnataka High Court · (2012) 10 KAR CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 353, 448, 504
High Courts21 Oct 2012Dismissed
Deputy Commissioner of Income Tax and Another Vs Infosys Technologies Ltd.
Karnataka High Court · (2012) 10 KAR CK 0025
High Courts19 Oct 2012
Sri. Channappa Gowda Vs The Director M/S Kiranpande Industrial Area Baikampadi, Man Galore DK District and The Oriental Insurance Company Limited
Karnataka High Court · (2012) 10 KAR CK 0114
High Courts19 Oct 2012Dismissed
M/s Krishna Chandra Dutta (Spice) Pvt. Ltd. Vs Agricultural Produce Market Committee
Karnataka High Court · (2012) 10 KAR CK 0113
K.A.P.M. (R&D) Act — Section 117, 8
High Courts19 Oct 2012
Ms. Bani Kaur Bedi Rep by her POA holder Mrs. Avneet Bedi and Others Vs HDFC Bank Ltd.
Karnataka High Court · (2012) 10 KAR CK 0112
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13 (4), 17, 18
High Courts19 Oct 2012Dismissed
Sri H. Ramesh Vs The State of Karnataka and The Bangalore Development Authority
Karnataka High Court · (2012) 10 KAR CK 0108
Constitution of India, 1950 — Article 226