High Courts04 Nov 2011Dismissed
Smt. Eramma Since Dead by her LRs. S.K. Shivanna, Puttarangamma and Lakshmamma Vs Smt. Sarojamma, Kamakshamma and Nagarathnamma
Karnataka High Court · (2011) 11 KAR CK 0318
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 35 of 143
High Courts04 Nov 2011Dismissed
Sri K.N. Deenadayal Vs Sri K.N. Srinivas
Karnataka High Court · (2011) 11 KAR CK 0317
High Courts04 Nov 2011
Smt. Asmathunnissa Rep by J. Mohammed Saleem GPA Holder and Sri. J. Mohammed Saleem Vs Sri. K.S. Panduranga Shett
Karnataka High Court · (2011) 11 KAR CK 0316
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts04 Nov 2011Dismissed
Smt Pillamma and Sri G Manju Vs Smt. Bhagyalakshmi and Others
Karnataka High Court · (2011) 11 KAR CK 0315
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts04 Nov 2011Allowed
Smt. G. Rajeshwari Vs K.B. Gangaraj and Others
Karnataka High Court · (2011) 11 KAR CK 0314
Motor Vehicles Act, 1988 — Section 166
High Courts04 Nov 2011Dismissed
Venkatappa Naidu, Smt. Seethamma Naidu and Ramesh Vs C. Srinivasareddy and The United India Insurance Company Ltd., Bagalur Mansion. Kolar
Karnataka High Court · (2011) 11 KAR CK 0313
Limitation Act, 1963 — Section 5
High Courts04 Nov 2011Allowed
Sri. P. Nagaraj Vs Sri. B.R. Raju and The National Insurance Company Ltd.
Karnataka High Court · (2011) 11 KAR CK 0312
High Courts04 Nov 2011Dismissed
Sri. Sudharshan Vs Sri B.C. Mahesh and The Manager, ICICI Lombard Gen Ins Co. Ltd., Regional Office, Prestage Parmacy Richmond Road, Bangalore
Karnataka High Court · (2011) 11 KAR CK 0311
High Courts04 Nov 2011Allowed
Smt. Prema, C.H. Raghu and C.H. Chethan, Appellant No. 2 and 3 are Minors Represented by Their Mother Appellant No. 1, as Minor Guardian Vs The Managing Director, KSRTC., Bangalore
Karnataka High Court · (2011) 11 KAR CK 0310
High Courts04 Nov 2011Allowed
Babu @ Sridhar Babu Reddy Vs State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0309
Penal Code, 1860 (IPC) — Section 380, 457Probation of Offenders Act, 1958 — Section 3
High Courts04 Nov 2011Allowed
Dalappa Vs State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0308
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts04 Nov 2011Allowed
Sri L. Jayaramaiah Vs The State o Karnataka
Karnataka High Court · (2011) 11 KAR CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 420, 511
High Courts04 Nov 2011Allowed
Venkatappa Vs State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0305
Penal Code, 1860 (IPC) — Section 201, 304
High Courts04 Nov 2011Allowed
Ramesha @ Ramesh Ambedkar Vs State
Karnataka High Court · (2011) 11 KAR CK 0304
Criminal Procedure Code, 1973 (CrPC) — Section 430Penal Code, 1860 (IPC) — Section 420, 464, 465, 468, 470
High Courts04 Nov 2011Allowed
Sri. Shivakumar and Others Vs The State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0303
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 494, 498A, 506
High Courts04 Nov 2011Dismissed
Dr. Shivayogeppa B. Hinchigeri Vs The Chancellor Karnataka University Rajbhavan, State of Karnataka, Professor H.B. Walikar Chairman, Dept of Computer Science Karnataka University and Karnataka University Dharwad
Karnataka High Court · (2011) 11 KAR CK 0266
Constitution of India, 1950 — Article 226Karnataka Universities Act, 2000 — Section 14, 14 (4), 3
High Courts04 Nov 2011Dismissed
Sri. Shivakumar and Muralidhara Vs State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0265
Penal Code, 1860 (IPC) — Section 149, 302, 304 B, 34, 498A
High Courts04 Nov 2011Dismissed
Khaleel @ Syed Khaleel Vs The State of Karnataka
Karnataka High Court · (2011) 11 KAR CK 0264
Penal Code, 1860 (IPC) — Section 302, 307, 34, 341
High Courts04 Nov 2011
Shashwathi Enterprises Vs Jyothi Prakash Mirji and Others
Karnataka High Court · (2011) 11 KAR CK 0263
High Courts04 Nov 2011
Mrs. Chandinisre Vs Sri K.L Dhingra Chairman and Managing Director, Indian Telephone Industries Limited, Dooravaninagar, Bangalore - 560016
Karnataka High Court · (2011) 11 KAR CK 0262