High Courts07 Dec 2011
Gnanaganga Recreation Association Vs The State of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0397
Karnataka Police Act, 1963 — Section 32
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 10 of 143
High Courts07 Dec 2011
Sri Gundappa M. Kummur Vs The State of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0396
Karnataka Pre-University Education (Academic, Registration, Administration and Grant-in-Aid etc.) Rules, 2006 — Rule 21
High Courts07 Dec 2011Allowed
Thayamma Vs The Manager The Oriental Insurance Co. Ltd. and H.B Narashimamurthy
Karnataka High Court · (2011) 12 KAR CK 0374
High Courts07 Dec 2011Allowed
Mangalamma, Harisha and Rani Vs L Nagaraju and Others
Karnataka High Court · (2011) 12 KAR CK 0373
High Courts07 Dec 2011Dismissed
The Divisional Manager KSRTC, Ballary Division Ballary,, The Managing Director KSRTC, Shahthi Nagar Bangalore, The Manager Self Insurance Fund KSRTC, Bangalore and The Manager KSRTC Depot Old Harlapur Harihar Vs Mr. Nagappa and Others
Karnataka High Court · (2011) 12 KAR CK 0372
High Courts07 Dec 2011Allowed
The Bangalore Metropolitan Transport Corporation Vs Shri V. Ramachandra
Karnataka High Court · (2011) 12 KAR CK 0368
Industrial Disputes Act, 1947 — Section 11 A
High Courts07 Dec 2011Allowed
National Insurance Co. Ltd. Vs Suresh Babu Suvarna, Smt Revathi S. Suvarna, Herald D. Souza and P M. Bhameer
Karnataka High Court · (2011) 12 KAR CK 0349
High Courts07 Dec 2011
Ravi Vs CM. Ravi and The Divisional Manager The Oriental Insurance Co Ltd.
Karnataka High Court · (2011) 12 KAR CK 0348
High Courts07 Dec 2011
Sri Puttaswamy Vs The Divisional Manager Oriental Ins. Co. Ltd. and Sri. K Narayanappa
Karnataka High Court · (2011) 12 KAR CK 0347
High Courts07 Dec 2011Allowed
Sri Gaviyappa Vs The Divisional Manager The Oriental Insurance Co Ltd., No 10. 213-217, Nagaprabha ChambeRs. III Main, IV Cross, Chamarajpet Bangalore 560018, Sri K Narayanappa and Sri B M Srinivas
Karnataka High Court · (2011) 12 KAR CK 0346
High Courts07 Dec 2011Allowed
Siddaraju @ Minaka Vs State
Karnataka High Court · (2011) 12 KAR CK 0312
Penal Code, 1860 (IPC) — Section 307, 326
High Courts07 Dec 2011Allowed
Sri Ravi Shastry D.A. Vs The Commissioner Hindu Religious Institutions and Charitable Department. Sri. Malai mahadeshwara, Vartha Bhavan, 2nd Floor. Alur Venkatarao Road, chamarajpet. Bangalore, The Executive Officer Sri. Rameshwaraswamy Temple. 3rd Main Road. Chamarajpet, Bangalore and Sri. Vishwanath Dixith
Karnataka High Court · (2011) 12 KAR CK 0292
High Courts07 Dec 2011Dismissed
Major Vikas Kumar and Others Vs The Union of India
Karnataka High Court · (2011) 12 KAR CK 0291
Army Order — Order 4
High Courts07 Dec 2011
Smt. Rathnamma and Others Vs State of Karnataka, Bangalore Development Authority and Bruhat
Karnataka High Court · (2011) 12 KAR CK 0290
Land Acquisition Act, 1894 — Section 48, 48 (1)
High Courts07 Dec 2011Allowed
Kumari M.D. Sruthi Vs Rajiv Gandhi University of Health Science, Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0289
High Courts07 Dec 2011
M/s. Lumbini Gardens Ltd. Vs Debt Recovery Tribunal and Others
Karnataka High Court · (2011) 12 KAR CK 0288
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18
High Courts07 Dec 2011Allowed
J.V. Srinivas Vs J.V. Ramaiah and Others
Karnataka High Court · (2011) 12 KAR CK 0286
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts07 Dec 2011Allowed
Sri. Jayantha Poojary and and Shri. B. Ramappa Poojary Vs The State of Karnataka and Mangalore University
Karnataka High Court · (2011) 12 KAR CK 0285
Karnataka State Universities Act, 1976 — Section 51, 51 (38)Karnataka Universities Act, 2000 — Section 10 (1)
High Courts07 Dec 2011
Smt Muniyamma and Others Vs Smt Ramani Bai and Smt Varalaskhmi
Karnataka High Court · (2011) 12 KAR CK 0284
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, 151