High Courts07 Dec 2011Dismissed
B.N. Srinivasappa, Sri M.E. Srinivasa Reddy and Smt. Sonamma Vs The State of Karnataka, Taluka Agricultural Produce Co-Operative Marketing Society (Tapcms) Chintamani and Smt. M. Usha Bai, The Returning Officer Taluka Agricultural Produce Co-Operative Marketing Society (TAPCMS) Chintamani
Karnataka High Court · (2011) 12 KAR CK 0163
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Karnataka Co-operative Societies Act, 1959 — Section 70 (2) (c)