High Courts05 Dec 2011Dismissed
N.B. Bassettappa Vs Kanumantha Reddy, Smt. Lakshmamma and The Authorized Officer U/s 77A of The KLR Act
Karnataka High Court · (2011) 12 KAR CK 0378
Karnataka Land Reforms Act, 1961 — Section 77 A
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 14 of 143
High Courts05 Dec 2011Dismissed
Sri B.K. Keshav Kiran Vs Bruhat Bengaluru Mahanagara Palike and Others
Karnataka High Court · (2011) 12 KAR CK 0377
Constitution of India, 1950 — Article 226Karnataka Municipal Corporations Act, 1976 — Section 447
High Courts05 Dec 2011Dismissed
The Commissioner of Bruhath Bangalore Mahanagar Pa like. Bangalore-2, The Chief Accounts Officer, Bruhath Bangalore Mahanagar Palike. Bangalore-2 and The Additional Commissioner, (Administration), Bruhath Bangalore Mahanagar Palike, Bangalore-2 Vs Smt. R. Usha
Karnataka High Court · (2011) 12 KAR CK 0376
High Courts05 Dec 2011Dismissed
Sri. M.S. Lakshmipathi Naidu Vs Sri. M.S. Govindaarahulu Naidu Since deceased by his legal representatives
Karnataka High Court · (2011) 12 KAR CK 0365
Limitation Act, 1963 — Section 110Mysore Court-fees and Suits Valuation Act, 1958 — Section 35 (1), 35 (2)
High Courts05 Dec 2011Allowed
Shri. K. Ramegowda Dead by his LRs Sri. K.R. Ramesh Gowda, Sri. K.R. Shivashankare Gowda and Sri. K.R. Jayachandre Gowda Vs The State of Karnataka, The Land Tribunal and Sri. A.R. Somashekar
Karnataka High Court · (2011) 12 KAR CK 0337
High Courts05 Dec 2011
Smt. Gowramma and Others Vs State of Karnataka and Master Manjunath R. and Smt. Prema
Karnataka High Court · (2011) 12 KAR CK 0311
High Courts05 Dec 2011
M/s. G and G Recreation Association Vs The Government of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0310
Karnataka Police Act, 1963 — Section 31
High Courts05 Dec 2011
M/s. Brindavana Association Vs The State of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0309
Karnataka Police Act, 1963 — Section 3331
High Courts05 Dec 2011Dismissed
Smt. Susheelamma Vs Smt. Padmamma, Kum. Swetha and Sharath
Karnataka High Court · (2011) 12 KAR CK 0308
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Dec 2011Allowed
Sri. D.P. Venkateshappa Nayaka Vs The Power Grid Corporation of India Ltd.
Karnataka High Court · (2011) 12 KAR CK 0307
Telegraph Act, 1885 — Section 10 (d), 16, 16 (3)
High Courts05 Dec 2011Dismissed
V.S. Narayanarao, S.V. Parthasarathy, T.G. Subba Rao Since deceased by LR''s (Smt. Shanthalakshmi Subba Rao and Others) and R. Krishnarao Vs Karnataka Power Transmission Corporation Limited
Karnataka High Court · (2011) 12 KAR CK 0300
Karnataka Civil Services (Revision of Pay) Rules, 1987 — Rule 8.2
High Courts05 Dec 2011
D. Kariyappa Vs Thimmabovi, The Assistant Commissioner Tarikere Sub-division, Tarikere Chikmagalore District and The Deputy Commissioner Chikmagalore District Chikmagalore
Karnataka High Court · (2011) 12 KAR CK 0299
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 5 (3)
High Courts05 Dec 2011Dismissed
Krishnegowda and Others Vs The Deputy Commissioner Ramanagara District Mini Vidhana Soudha Ramanagara Town-571511 and Others
Karnataka High Court · (2011) 12 KAR CK 0298
Karnataka Municipalities Act, 1964 — Section 306, 322
High Courts05 Dec 2011Allowed
Bangalore Metropolitan Transport Corporation Vs Gaffar Khan
Karnataka High Court · (2011) 12 KAR CK 0287
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11 A
High Courts05 Dec 2011Allowed
Smt. Hema Alias Hemalatha Vs State of Karnataka
Karnataka High Court · (2012) 1 KarLJ 350
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 114, 302, 34
High Courts05 Dec 2011
R. Narayana Vs The Superintendent of Police Shimoga District Shimoga-577201, Jakob
Karnataka High Court · (2011) 12 KAR CK 0277
High Courts05 Dec 2011
Sri. Balan Banerjee Vs M.K. Rajan, Pool Parambil(H). P.O.M.M. Paramba. Unnikulam Kozhikode, Kerala State, The United India Insurance Co., Ltd. 2nd Floor. Seema Towers. Calicut-673 001. Kerala State, Sri. B.J. Suresh and M/s. Oriental insurance Co. Ltd., 20, Jalahalli Cross, Chokkasandra, Bangalore-27
Karnataka High Court · (2011) 12 KAR CK 0276
High Courts05 Dec 2011Allowed
Sri. M. Lakshmana Vs Sri. Malleshappa
Karnataka High Court · (2011) 12 KAR CK 0275
High Courts05 Dec 2011Allowed
Murugesh Vs Sheshappa, Smt. Sujatha V. Shetty and The Divisional Manager The Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 12 KAR CK 0274
High Courts05 Dec 2011Dismissed
P.M. Lokanath Vs P. Narasimha Murthy and Smt Jayalakshmi
Karnataka High Court · (2011) 12 KAR CK 0273