High Courts05 Dec 2011
T. Srinivasan Chettiar Vs Sri O. Shivarama Bhat, Adv. and C. Naganna Shetty
Karnataka High Court · (2011) 12 KAR CK 0272
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 15 of 143
High Courts05 Dec 2011Allowed
M Girijesh Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0271
Criminal Procedure Code, 1973 (CrPC) — Section 239Prevention of Corruption Act, 1988 — Section 13 (1) (d), 7
High Courts05 Dec 2011Dismissed
Ashok Mahajan Proprietor of M/s Mahajan Bore-Well Company and M/s Mahajan Borewell Co. Vs M/s Maharababa Borewells
Karnataka High Court · (2011) 12 KAR CK 0270
Criminal Procedure Code, 1973 (CrPC) — Section 397Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Dec 2011Allowed
B.R. Pradeep Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0269
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304 A, 337
High Courts05 Dec 2011Dismissed
M/s. Bahubali Interiors and Rabricators Vs Mohammed Imtiyaz. Proprietor of M/s. National Sanitation, No 20/1, SJP Road, Near Masjid, City Market, Bangalore 560002
Karnataka High Court · (2011) 12 KAR CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts05 Dec 2011Allowed
D. Krishna Thimmaiah Vs S.Raju, Prop: Renukamba Wine Stores
Karnataka High Court · (2011) 12 KAR CK 0267
High Courts05 Dec 2011
Raghavendra and Shyam Vs The State and K.S. Mari
Karnataka High Court · (2011) 12 KAR CK 0266
Penal Code, 1860 (IPC) — Section 363, 392
High Courts05 Dec 2011Allowed
Suresha K Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0265
Penal Code, 1860 (IPC) — Section 380, 454, 457
High Courts05 Dec 2011Allowed
P. Shrikrishna Bhat Vs The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0264
Karnataka Land Reforms Act, 1961 — Section 44, 47, 51
High Courts05 Dec 2011Dismissed
Smt. Gangamma Since Dead by L.R. H. Ningappa Vs The Assistant Commissioner Davanagere Sub Division Davanagere and Smt. Girjamma
Karnataka High Court · (2011) 12 KAR CK 0263
Karnataka Land Reforms Act, 1961 — Section 61 (3)
High Courts05 Dec 2011Allowed
Sri S. Venkatesh Vs The Commissioner Bangalore Development Authority Bangalore -560020
Karnataka High Court · (2011) 12 KAR CK 0262
High Courts05 Dec 2011Allowed
The Management of Vinayaka Vidyanikethana Vs Smt. Pushpavathamma
Karnataka High Court · (2011) 12 KAR CK 0261
High Courts05 Dec 2011
Smt. Poornima K.S. Vs Malnad Development Foundation Tarapur Campus and Others
Karnataka High Court · (2011) 12 KAR CK 0260
High Courts05 Dec 2011Dismissed
Bhavani P., Ramani Poojarthi and Vaman Poojary Vs The State of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0255
High Courts05 Dec 2011Allowed
Bangalore Metropolitan Transport Corporation Vs Marappa
Karnataka High Court · (2011) 12 KAR CK 0254
Industrial Disputes Act, 1947 — Section 10 (4A), 11 A
High Courts05 Dec 2011Allowed
Mr. Ashok Kumar @ Ashok Vs The State
Karnataka High Court · (2011) 12 KAR CK 0217
Penal Code, 1860 (IPC) — Section 143, 147, 149, 307
High Courts05 Dec 2011Dismissed
State of Karnataka Vs Narayana Rao Kesarkar, Appurao Kesarkar and Smt. Saroja Bai
Karnataka High Court · (2011) 12 KAR CK 0185
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 496 A, 506
High Courts05 Dec 2011Dismissed
Siddaraju Vs State
Karnataka High Court · (2011) 12 KAR CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 375, 376
High Courts05 Dec 2011Dismissed
State of Karnataka Vs Thammannagowda @ Thammanna
Karnataka High Court · (2011) 12 KAR CK 0183
Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Dec 2011Allowed
Sri. Puttanna Gowda Vs Sri. Malleshappa and The Manager The Oriental Insurance Co Ltd.
Karnataka High Court · (2011) 12 KAR CK 0181