High Courts08 Dec 2011Allowed
L. Keshav Rao Since deceased by his L.Rs., (Smt. Sulochana B.K. Sheth and Others) and Shri B K Srinivasa Murthy Vs Shri D. Mittalal Bhansali and Others
Karnataka High Court · (2011) 12 KAR CK 0076
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 9 of 143
High Courts08 Dec 2011Dismissed
Amarnatha Reddy Vs Branch Manager. Oriental Insurance Co. Ltd. and V. Reddy Shekar
Karnataka High Court · (2011) 12 KAR CK 0075
High Courts08 Dec 2011Dismissed
N.T. Mallikar junappa, Since Dead by LRs. (Thippamma and Others) Vs K.M.Thippeswaray, Since Dead by L.Rs. (K.T. Bhagyamma and Others)
Karnataka High Court · (2011) 12 KAR CK 0074
High Courts08 Dec 2011Allowed
C. Pandurangan Vs John Joseph Shaminathan and Others
Karnataka High Court · (2011) 12 KAR CK 0073
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 (2)
High Courts08 Dec 2011Dismissed
Vinayaka H. Damle Bhat Vs St. Aloysius College and The Mangalore University
Karnataka High Court · (2011) 12 KAR CK 0072
High Courts08 Dec 2011Allowed
M/s Karnataka Commercial and Industries Corporation Private Limited and Mr. I.A. Siddiqui Vs Bureau of Civil Aviation Security. (Ministry of Civil Aivation). Government of India. ''A'' Wing. Janpath Bhawan, Janpath New Delhi 110 001, Assistant Commissioner of Security (CA) and Ministry of Civil Aviation Government of India Rajiv Gandhi Bhavan TV Block Safdarjung Airport New Delhi 100 003
Karnataka High Court · (2011) 12 KAR CK 0071
High Courts08 Dec 2011Dismissed
Mr. L. Dakshina Murthy Vs Divisional Controller KSRTC, Bengalooru Central Division, K.H. Road, Shanthinagar Bangalor-560 027
Karnataka High Court · (2011) 12 KAR CK 0070
Industrial Disputes Act, 1947 — Section 33 C (2)
High Courts08 Dec 2011
The Que Corner-OMBR Layout (Reg) Vs The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0068
Karnataka Police Act, 1963 — Section 31
High Courts08 Dec 2011Dismissed
Sri D.S. Dinesha Shetty Vs Thimmashetty and Others
Karnataka High Court · (2011) 12 KAR CK 0067
Penal Code, 1860 (IPC) — Section 114, 149, 201, 302
High Courts08 Dec 2011
Dr. Shruthi Vs Dr. Prashanth Babaji
Karnataka High Court · (2011) 12 KAR CK 0066
High Courts08 Dec 2011
Sri. Anand Kumar Bhandari G Vs Sri. N. Narashima Murthy
Karnataka High Court · (2011) 12 KAR CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 239
High Courts08 Dec 2011Allowed
Abdul Rehman Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 207, 207 A, 227Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304 B, 34, 498A
High Courts08 Dec 2011Dismissed
Mr. Uday Rai Vs Mr. Sunder K. Shetty
Karnataka High Court · (2011) 12 KAR CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 417, 420
High Courts08 Dec 2011Dismissed
Miss Stella D''Souza, James D'' Souza and Miss Leena D''Souza Vs Robert P.D'' Souza, (Dead) (Mrs. Winnifred IT Souza and Others) and Others,
Karnataka High Court · (2011) 12 KAR CK 0031
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Karnataka Land Reforms Act, 1961 — Section 4
High Courts08 Dec 2011Dismissed
M/s First Flight Couriers Limited Vs Smt. K. Padmavathi and Others
Karnataka High Court · (2011) 12 KAR CK 0030
Constitution of India, 1950 — Article 254 (2)Karnataka Payment of Subsistence Allowance Act, 1988 — Section 10 A, 3
High Courts08 Dec 2011Allowed
M/s. South East Agro Industries Ltd. Vs The Employees Provident Fund Organization
Karnataka High Court · (2011) 12 KAR CK 0029
High Courts08 Dec 2011Dismissed
Smt. Kalyani Shedthi., represented by her GPA Holder Sri. Anand N. Shetty Vs Land Tribunal and Others
Karnataka High Court · (2011) 12 KAR CK 0028
High Courts08 Dec 2011Allowed
Bangalore Metropolitan Transport Corporation Vs S.G. Anand Gundappa
Karnataka High Court · (2011) 12 KAR CK 0027
Industrial Disputes Act, 1947 — Section 11 A
High Courts08 Dec 2011Allowed
N. Nagaraju Vs The Commissioner, Bangalore Development Authority, T. Chowdaiah Road Kumarapark West, Bangalore and The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0026
Bangalore Development Authority Act, 1976 — Section 17 (1), 19 (1), 36Land Acquisition Act, 1894 — Section 16, 16 (2)
High Courts07 Dec 2011Dismissed
Smt. Sendamarai Vs The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0398