Tribunals and Commissions21 Aug 2019 Allowed
Cushman & Wakefield Property Management Services India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0163
Income Tax Act, 1961 — Section 154, 143(3), 274, 275 (1)(a), 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,754 judgments · page 315 of 338
Tribunals and Commissions21 Aug 2019Dismissed
Sentia Power Ltd And Others Vs ITO And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0060
Income Tax Act, 1961 — Section 2(13), 3, 3(l)(d), 10(2)(xv), 28, 29, 30, 32, 32AB, 35D, 37, 37(1), 143(3)Income Tax Rules, 1962 — Rule 9A
Tribunals and Commissions21 Aug 2019 Allowed
M/s. Neelkanth Plywood Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0059
Income Tax Act, 1961 — Section 68, 131, 133(6), 143(1), 147, 148
Tribunals and Commissions20 Aug 2019Dismissed
ITO Vs Aar Pee Apartments Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0182
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions20 Aug 2019Dismissed
Addl.C.I.T Vs Parsons Brinckerhoff India (P) Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0181
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions20 Aug 2019Dismissed
A.C.I.T Vs M/s. Woodcraft Furnishers
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0180
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions20 Aug 2019Dismissed
ACIT Vs Cepco Industries Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0179
Tribunals and Commissions20 Aug 2019Dismissed
Income Tax Officer And Others Vs M/S Aks Homes & Infrastructure Pvt And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0169
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions20 Aug 2019 Allowed
Trilok Chand Chaudhary Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0168
Income Tax Act, 1961 — Section 2(22)(e), 132, 139, 143(2), 147, 148, 149, 151, 153, 153A, 153A(1), 153C, 250, 250(5)
Tribunals and Commissions20 Aug 2019Dismissed
D.C.I.T Vs Vishwa Rattan
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0167
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions20 Aug 2019Dismissed
Sandeep Bhargava Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0166
Income Tax Act, 1961 — Section 10(38), 68, 69, 131, 133(6), 143(3)
Tribunals and Commissions20 Aug 2019 Allowed
Vinod Kumar Manchanda Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0165
Tribunals and Commissions20 Aug 2019 Allowed
Flex Foods Limited Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0058
Income Tax Act, 1961 — Section 80IC, 115JB
Tribunals and Commissions20 Aug 2019 Allowed
Adesh Kumar Tyagi Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0057
Income Tax Act, 1961 — Section 2(1A), 142(1), 143(2)
Tribunals and Commissions20 Aug 2019 Allowed
Ashok Kumar Sinha Vs CIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0056
Income Tax Act, 1961 — Section 133(6), 143(3), 147, 263
Tribunals and Commissions20 Aug 2019Dismissed
ACIT Vs M/s Rajan Berry
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0055
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions20 Aug 2019Partly Allowed
M/s Ekdant India Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0054
Income Tax Act, 1961 — Section 68, 115J, 131, 133(6)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions19 Aug 2019Dismissed
ACIT Vs M/s. Majestic Properties (P) Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0053
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions19 Aug 2019Dismissed
DCIT Vs M.G. Contractors Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0052
Tribunals and Commissions19 Aug 2019Dismissed
ITO And Others @APPELLANT Kalinga Road Carriers Pvt And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0051
Income Tax Act, 1961 — Section 268A