COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,754 judgments · page 316 of 338

Tribunals and Commissions19 Aug 2019Partly Allowed

Harish Kumar Vs DCIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0042

Income Tax Act, 1961 — Section 10, 94(7), 133A, 142(1), 143(1), 143(2), 143(3), 271, 2710, 271(lB), 271E, 271(I)(c), 271 (J)(c), 271(1), 271 (1)(c), 274, 274(I), 274(2), 275, 276C, 288A, 292BIncome Tax (Appellate Tribunal) Rules, 1963 — Rule 11, 27Constitution Of India, 1950 — Article 14, 136, 141
Tribunals and Commissions19 Aug 2019Partly Allowed

M/s Raman Kumar Sawhney Vs ITO

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0037

Income Tax Act, 1961 — Section 41(1), 68, 80C, 80CCF, 80D, 143(3), 234B
Tribunals and Commissions14 Aug 2019 Allowed

Ashutosh Shukla Vs ITO

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0034

Income Tax Act, 1961 — Section 68, 131, 250(6), 271(1)(c)
Tribunals and Commissions14 Aug 2019 Allowed

Gajendra Kaur Vs ITO

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0028

Income Tax Act, 1961 — Section 50C, 54, 144, 147, 148