Tribunals and Commissions14 Aug 2019Dismissed
Assistant Commissioner Of Income Tax Vs Shravan Gupta
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0027
Income Tax Act, 1961 — Section 2(24)(iv), 268A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,754 judgments · page 317 of 338
Tribunals and Commissions14 Aug 2019Dismissed
ACIT Vs M/s. Escorts Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0026
Tribunals and Commissions14 Aug 2019Dismissed
M/s. Subhash Chander & Co Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0025
Tribunals and Commissions14 Aug 2019 Allowed
Himalayan Dairies Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0024
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions14 Aug 2019 Allowed
M/s. My Whole Child Trust Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0023
Income Tax Act, 1961 — Section 12AA
Tribunals and Commissions13 Aug 2019 Allowed
M/s Ideal Hitech Engineering Equipment Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0185
Income Tax Act, 1961 — Section 22, 23, 23(1), 23(b), 23(1)(a), 23(1)(c), 23(2)(a), 23(2)(b), 23(3)(a), 23(3)(c), 24(a), 133(6), 142(1), 143(2), 143(3), 250, 251(2)Companies Act, 2013 — Section 12Companies Act, 1956 — Section 146
Tribunals and Commissions13 Aug 2019 Allowed
ITO And Others Vs Murti Devi And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0159
Income Tax Act, 1961 — Section 69A, 143(3), 147, 148, 151(1)
Tribunals and Commissions13 Aug 2019 Allowed
Harish Narinder Salve And Others Vs Assistant Commissioner And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0158
Income Tax Act, 1961 — Section 37, 37(1), 143(3)
Tribunals and Commissions13 Aug 2019Dismissed
Rajesh J Aeren Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0041
Income Tax Act, 1961 — Section 84, 127, 132, 132(1), 133A, 143(2f), 143(3), 147, 234A, 234A(3), 234B, 234B(3), 246(A), 251, 251(1), 251(1)(a), 251(2), 251(21), 271AAA, 271(1)(c)Indian Income- Tax Act, 1922 — Section 31, 31(3)(a)Income Tax [Appellate Tribunal] Rules, 1963 — Rule 10, 24
Tribunals and Commissions13 Aug 2019Partly Allowed
Labo Tek Vs JCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0039
Income Tax Act, 1961 — Section 40(a)(ia), 133(6), 145(3)
Tribunals and Commissions13 Aug 2019 Allowed
Debashis Mitra Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0022
Income Tax Act, 1961 — Section 250(6)
Tribunals and Commissions13 Aug 2019 Allowed
Imperia Structures Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0021
Tribunals and Commissions13 Aug 2019 Allowed
Sudha Jajodia Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0020
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions13 Aug 2019 Allowed
M/S Tara Mercantile Pvt Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0019
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions09 Aug 2019Dismissed
M/s M.A. Projects Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0146
Income Tax Act, 1961 — Section 68, 133(6)
Tribunals and Commissions09 Aug 2019Dismissed
Kamla Kant & Co Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0145
Income Tax Act, 1961 — Section 37, 37(1), 142(1), 143(2)
Tribunals and Commissions09 Aug 2019Dismissed
ACIT Vs M/s Schneider Electric India (P.) Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0144
Income Tax Act, 1961 — Section 40A(7), 142(1), 260A, 271(1)(c), 276C
Tribunals and Commissions09 Aug 2019Dismissed/ Allowed
DCIT And Others Vs M/s. TMW ASPF i Cyprus Holding Company Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0143
Income Tax Act, 1961 — Section 4, 5, 15, 22, 40(a)(ia), 90(2), 92, 92(1), 92A, 92B, 92C, 92D, 92E, 92F, 195, 195(1)
Tribunals and Commissions09 Aug 2019Dismissed
DCIT Vs M/s. Strategic Decisions
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0142
Income Tax Act, 1961 — Section 40(a)(i), 40(a)(ia), 143(3), 201(1), 201(1A)
Tribunals and Commissions09 Aug 2019Dismissed
Ravi Kumar Chawla Vs ITO
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0141
Income Tax Act, 1961 — Section 263