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Income Tax Appellate Tribunal judgments

6,754 judgments · page 314 of 338

Tribunals and Commissions27 Aug 2019Partly Allowed/ Dismissed

Concentrix Daksh Services India Vs DCIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0186

Income Tax Act, 1961 — Section 92CA, 92CE, 143(3), 144C, 144C(5)Income Tax Rules, 1962 — Rule 10CB
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Tribunals and Commissions23 Aug 2019Partly Allowed

H. J. Heinz Company, USA Vs ADIT

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0183

Income Tax Act, 1961 — Section 9(1 )(vi), 9(1)(vii), 44BB, 143(2), 143(3), 144C(13), 234B, 271(1)(c)
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Tribunals and Commissions23 Aug 2019 Allowed

Sub Divisional Office Civil Panipat Vs ITO

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0063

Income Tax Act, 1961 — Section 200, 200(3), 200A, 200A(c), 200A(1)(c), 200A(1)(d), 200A(1)(f), 234EIncome Tax Rules, 1962 — Rule 31A(4A)
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Tribunals and Commissions22 Aug 2019Dismissed

ACIT Vs Ishman International

Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0061

Income Tax Act, 1961 — Section 5, 5(2)(b), 9, 9(1)(i), 40(a)(i), 40(a)(ia), 142(1), 143(1), 192, 194H, 195
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