Tribunals and Commissions28 Aug 2019Dismissed
ITO Vs Uniworld City Apartment Owners Association
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0203
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,754 judgments · page 313 of 338
Tribunals and Commissions28 Aug 2019Dismissed
ACIT Vs Siemens International Trading Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0202
Tribunals and Commissions28 Aug 2019Dismissed
ACIT Vs Impress Estates Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0201
Tribunals and Commissions28 Aug 2019Dismissed
DCIT Vs Manav Sewa Sang Vrindaban
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0200
Tribunals and Commissions28 Aug 2019Dismissed
DCIT Vs Infolance Software Solutions Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0199
Tribunals and Commissions28 Aug 2019Dismissed
JCIT Vs Gaurav Tyagi
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0198
Tribunals and Commissions28 Aug 2019Dismissed
ITO Vs Jogdhian Hari Bhagwan Rastogi
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0197
Tribunals and Commissions28 Aug 2019Dismissed
Lanco Infratech Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0070
Tribunals and Commissions28 Aug 2019Dismissed
ACIT Vs Kumar Printers Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0069
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions28 Aug 2019Dismissed
Income Tax Officer Vs Dharampal
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0068
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions27 Aug 2019Dismissed
Asstt. Director of Income Tax And Others Vs M/s Ariba Incorporation And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0196
Income Tax Act, 1961 — Section 191, 207, 208, 234B, 268A
Tribunals and Commissions27 Aug 2019Dismissed
DCIT Vs M/s Metro Tyres Ltd
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0195
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions27 Aug 2019Dismissed
ACIT And Others Vs Nau Nidh Overseas Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0194
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions27 Aug 2019Partly Allowed
Delhi Iron & Steel Co. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0193
Income Tax Act, 1961 — Section 143(3), 147, 148, 264
Tribunals and Commissions27 Aug 2019Dismissed
Income Tax Officer Vs Smiti Golyan
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0192
Tribunals and Commissions27 Aug 2019Dismissed
Exotique Exports Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0191
Income Tax Act, 1961 — Section 200A, 234E
Tribunals and Commissions27 Aug 2019Dismissed
ACIT And Others Vs M/s. NIIT Ltd And Others
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0190
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions27 Aug 2019Allowed
Anshul Agarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0189
Income Tax Act, 1961 — Section 133(6), 143(3)
Tribunals and Commissions27 Aug 2019Partly Allowed
Hamilton Electronics Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0188
Income Tax Act, 1961 — Section 68, 69C, 133(6), 142(1), 143(1), 143(2), 147, 148
Tribunals and Commissions27 Aug 2019Dismissed
ACIT Vs Naresh Mohan
Income Tax Appellate Tribunal · (2019) 08 ITAT CK 0187