Tribunals and Commissions18 Sept 2019Dismissed
ACIT And Others Vs M/s. Pegasus Softech Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0107
Income Tax Act, 1961 — Section 268A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,786 judgments · page 311 of 340
Tribunals and Commissions18 Sept 2019Dismissed
Income Tax Officer Vs M/s Sigma Plastic Industries
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0106
Income Tax Act, 1961 — Section 80IB
Tribunals and Commissions18 Sept 2019Allowed
Sahajiv Rattan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0105
Income Tax Act, 1961 — Section 49, 54F, 131(1)(d), 234A, 234B
Tribunals and Commissions18 Sept 2019Allowed
M/s Lakhani Rubber Udyog [Pvt] Ltd Vs A.C.I.T
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0104
Income Tax Act, 1961 — Section 14AIncome Tax Rules, 1962 — Rule 8D, 8D(2)(iii)
Tribunals and Commissions18 Sept 2019Dismissed
M/s. Naraingarh Sugar Mills Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0103
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions18 Sept 2019Dismissed
ACIT Vs M/s. Nippon Data Systems Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0102
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Dismissed
ACIT Vs M/s. Nirvan Pharmaceuticals Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0101
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Dismissed
DCIT And Others Vs M/s. Monnet Power Company Ltd And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0100
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Dismissed
ITO Vs M/s. Mehra Jewel Palace Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0099
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Dismissed
DCIT And Others Vs Amit Kumar Garg And Others
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0098
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Dismissed
ACIT Vs M/s. OTM Jewellery Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0097
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Dismissed
Income Tax Officer Vs Radha Raman
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0094
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions18 Sept 2019Allowed
Ajay Vohra Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0093
Income Tax Act, 1961 — Section 14, 14A(2), 143(3), 234CIncome Tax Rules, 1962 — Rule 8D, 8D(2)(iii)
Tribunals and Commissions18 Sept 2019Dismissed
Brijbasi Education And Welfare Society Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0092
Income Tax Act, 1961 — Section 12A, 12AA, 15BBC, 68, 80, 143(2), 143(3), 147, 148, 151, 292BCode of Criminal Procedure, 1973 — Section 161
Tribunals and Commissions17 Sept 2019Dismissed
ACIT Vs Servants Of People Society
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0167
Income Tax Act, 1961 — Section 2(15), 10(23C)(iv), 11, 11(1), 12, 12A, 12A(b), 13(8), 80G, 143(1), 143(2), 143(3), 256(1)Constitution Of India, 1950 — Article 14
Tribunals and Commissions17 Sept 2019Allowed
Archana Gupta Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0166
Income Tax Act, 1961 — Section 68, 69, 133(6), 143(3)
Tribunals and Commissions17 Sept 2019Dismissed
JCIT Vs Dansico India Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0165
Income Tax Act, 1961 — Section 143(3), 144(c)(4)
Tribunals and Commissions17 Sept 2019Dismissed
DCIT Vs Lahore Hospital Society
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0164
Tribunals and Commissions17 Sept 2019Dismissed
Dy. Commissioner Of Income Tax Vs Prem Singla
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0163
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions17 Sept 2019Dismissed
Income Tax Officer Vs Madhu Bala Gupta
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0162
Income Tax Act, 1961 — Section 69, 268A