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Income Tax Appellate Tribunal judgments

6,848 judgments · page 310 of 343

Tribunals and Commissions26 Sept 2019Allowed

Shashi Jain Vs ACIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0144

Income Tax Act, 1961 — Section 10, 23Income Tax Rules, 1962 — Rule 45
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Tribunals and Commissions26 Sept 2019Partly Allowed

Bhup Singh Vs ITO

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0141

Income Tax Act, 1961 — Section 54B, 143(3), 147
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Tribunals and Commissions26 Sept 2019Dismissed

Padam Lal Dua Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0140

Income Tax Act, 1961 — Section 133(6), 143(1), 143(2), 144Income Tax Rules, 1962 — Rule 46A
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Tribunals and Commissions26 Sept 2019Allowed

Hritnik Export Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0139

Features Of Foreign Trade Development And Regulation (FTDR) Act, 1992 — Section 8, 9(4), 11Customs Act, 1962 — Section 58, 65Income Tax Act, 1961 — Section 10B
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Tribunals and Commissions26 Sept 2019 Allowed

Rajeev Goel Vs ACIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0123

Income Tax Act, 1961 — Section 124(3), 127, 142(1), 143(1), 143(2), 147, 148, 149(b), 292BB
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Tribunals and Commissions26 Sept 2019Allowed

NCR Overseas P. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0040

Income Tax Act, 1961 — Section 144, 147, 148, 282Income Tax Rules, 1962 — Rule 46A
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Tribunals and Commissions26 Sept 2019Allowed

Krishna Print Pack Vs ITO

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0038

Income Tax Act, 1961 — Section 40A(3), 133(6), 142(1), 143(2), 143(3), 144, 147, 148, 151, 234B
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Tribunals and Commissions26 Sept 2019Dismissed

ACIT Vs National Cable Industries

Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0036

Income Tax Act, 1961 — Section 36, 36(1)(iii), 37, 37(1), 44AB, 133A, 143(3), 145(3), 154, 154(3), 194I
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