Tribunals and Commissions01 Oct 2019Allowed
ACIT Vs M/s. K.P. Pan Flavours Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0013
Income Tax Act, 1961 — Section 143(3), 153A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 308 of 343
Tribunals and Commissions01 Oct 2019Dismissed
ACIT Vs M/s. Indo Gulf Diagnostics & Research Centre Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0012
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Allowed
M/s. Johnson Matthey India Pvt.Ltd Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0011
Income Tax Act, 1961 — Section 14A, 37(1), 92C, 143(3), 144C, 260A, 271(1), 271(1)(c)
Tribunals and Commissions01 Oct 2019Dismissed
Income Tax Officer Vs M/s APS Metals Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0010
Income Tax Act, 1961 — Section 68, 254(2)
Tribunals and Commissions01 Oct 2019Dismissed
Deputy Commissioner Of Income Tax Vs M/s Bindal Sponge Industries Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0009
Income Tax Act, 1961 — Section 68, 142(1), 143(2), 144, 147, 148, 254(2)
Tribunals and Commissions01 Oct 2019Dismissed
Asstt. CIT Vs M/s Ooms Bitumen Modified Bitumen Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0008
Income Tax Act, 1961 — Section 254(2)
Tribunals and Commissions01 Oct 2019Dismissed
M/s. National Textile Corporation Ltd Vs Addl. CIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0007
Income Tax Act, 1961 — Section 2(24), 5, 14, 56(1)
Tribunals and Commissions01 Oct 2019Allowed
Madan Kukreja Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0006
Income Tax Act, 1961 — Section 250(6), 132(4)
Tribunals and Commissions01 Oct 2019Dismissed
DCIT Vs M/s Magnum International Trading Company Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0005
Income Tax Act, 1961 — Section 37(1), 254(2)Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions01 Oct 2019Allowed
Neeru Gupta Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0004
Income Tax Act, 1961 — Section 2(22)(e), 132, 153A
Tribunals and Commissions01 Oct 2019Dismissed
DCIT Vs M/s. Miele India Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0003
Income Tax Act, 1961 — Section 37, 37(1), 92CA(3)
Tribunals and Commissions01 Oct 2019Allowed
Madhu Gangwani Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0002
Income Tax Act, 1961 — Section 2(47)(v), 45, 54, 147, 148, 234A, 234B, 234CTransfer Of Property Act, 1882 — Section 53ARegistration Act, 1908 — Section 47
Tribunals and Commissions01 Oct 2019Partly Allowed
Vikas Teotia Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0001
Income Tax Act, 1961 — Section 68, 69, 143(3)
Tribunals and Commissions30 Sept 2019Dismissed
DDIT Vs M/s. Ravva Oil (Singapore) Pte. Ltd.
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0132
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Sept 2019Partly Allowed
Devki Nandan Kapoor And Others Vs ACIT
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0131
Income Tax Act, 1961 — Section 14A, 142(1), 143(2), 143(3)
Tribunals and Commissions30 Sept 2019Partly Allowed
Yum! Restaurant (India) Private Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0130
Income Tax Act, 1961 — Section 37, 40A(2), 40A(2)(b), 142(2A), 143(1), 143(3), 147, 148, 271, 271(1)(c ), 274
Tribunals and Commissions30 Sept 2019 Allowed
Dy. Commissioner Of Income Tax Vs Pawan Bhadana
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0129
Income Tax Act, 1961 — Section 148Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions30 Sept 2019Partly Allowed
Devendra Kumar Vs ITO
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0128
Income Tax Act, 1961 — Section 69
Tribunals and Commissions30 Sept 2019Dismissed
DCIT Vs M/s. Religare Technova Global Solution Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0127
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions30 Sept 2019Dismissed
Deputy Commissioner Of Income Tax Vs M/s. Modi Industries Ltd
Income Tax Appellate Tribunal · (2019) 09 ITAT CK 0126
Income Tax Act, 1961 — Section 268A