Tribunals and Commissions03 Oct 2019Allowed
Anukesh Sharma Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0028
Income Tax Act, 1961 — Section 69, 143(3), 147, 148, 151Income-Tax Rules, 1962 — Rule 46A
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Income Tax Appellate Tribunal judgments
6,848 judgments · page 307 of 343
Tribunals and Commissions03 Oct 2019Allowed
Bandana Bahuguna Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0027
Income Tax Act, 1961 — Section 69, 147, 149, 234B, 234C, 271(1)(c)
Tribunals and Commissions03 Oct 2019Allowed
Deepak Jain Vs ITO ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0026
Income Tax Act, 1961 — Section 143(3), 271, 271(1)(c), 274
Tribunals and Commissions03 Oct 2019Allowed
Neeraj Garg Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0025
Income Tax Act, 1961 — Section 143(3), 147, 234B, 271(1)(c)
Tribunals and Commissions03 Oct 2019Dismissed
ACIT Vs M/s. Godwin Construction Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0024
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
ITO Vs Harish Mahajan
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0036
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
Dy. Commissioner Of Income Tax Vs M/s. PRL Projects & Infrastructure Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0035
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019 Allowed
Yatendra Kumar Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0033
Income Tax Act, 1961 — Section 144, 147
Tribunals and Commissions01 Oct 2019 Allowed
Shubhandu Shekhar Hari Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0032
Tribunals and Commissions01 Oct 2019Dismissed
Income Tax Officer Vs Anil Suri
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0031
Income Tax Act, 1961 — Section 69A, 143(3), 254(2), 269SS, 271D
Tribunals and Commissions01 Oct 2019Allowed
ACIT And Others Vs VIC Enterprises Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0023
Income Tax Act, 1961 — Section 14A, 73, 111A
Tribunals and Commissions01 Oct 2019Dismissed
DCIT Vs M/s. Motherson Pundenz Wickmann Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0022
Tribunals and Commissions01 Oct 2019Dismissed
Nitin Johari Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0021
Income Tax Act, 1961 — Section 132, 143(1), 143(3), 153A
Tribunals and Commissions01 Oct 2019Dismissed
Assistant Commissioner Of Income Tax Vs M/s Bulland Leasing & Finance Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0020
Income Tax Act, 1961 — Section 254
Tribunals and Commissions01 Oct 2019Dismissed
DCIT Vs Usha Sharma
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0019
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
Income Tax Officer Vs M/s. Ethical Investment Solutions Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0018
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
ACIT And Others Vs Pradeep Kumar Aggarwal And Others
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0017
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
ACIT Vs M/s. Kairav Non-Woven P.Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0016
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions01 Oct 2019Dismissed
ACIT Vs Manju Kumari Merwah
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0015
Tribunals and Commissions01 Oct 2019Dismissed
DCIT Vs Rohit Kumar Bansal
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0014