Tribunals and Commissions11 Oct 2019Dismissed
Asstt. Commisioner Of Income Tax Vs M/s G.G. Technical Systems & Services Pvt. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0074
Income Tax Act, 1961 — Section 268A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments
6,848 judgments · page 305 of 343
Tribunals and Commissions11 Oct 2019Dismissed
Commissioner Of Income Tax Vs Swadesh Engineering Industries
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0073
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions11 Oct 2019Allowed
M/s JDC Traders Pvt. Ltd. Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0072
Income Tax Act, 1961 — Section 143(3), 147, 154
Tribunals and Commissions11 Oct 2019Dismissed
Asstt. Commisioner Of Income Tax Vs M/s Starwood Development Consulting Services (AP) P.Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0071
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions11 Oct 2019Dismissed
Commisioner Of Income Tax Vs M/s Futurz Next Services P. Ltd
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0070
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions11 Oct 2019Allowed/Dismissed
Asstt. Commissioner Of Income Tax And Ors Vs M/s Aamby Valley Ltd., And Ors
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0069
Income Tax Act, 1961 — Section 154
Tribunals and Commissions11 Oct 2019Dismissed
Commissioner Of Income Tax Vs M/s W. International Inc.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0068
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions11 Oct 2019Allowed
Geopetrol International Inc. Vs ADIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0067
Income Tax Act, 1961 — Section 143(3), 144C, 195, 195(2), 209, 234B
Tribunals and Commissions11 Oct 2019Partly Allowed
M/s. Ramesh Chawla (HUF) And Ors Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0066
Income Tax Act, 1961 — Section 147
Tribunals and Commissions11 Oct 2019Allowed
Harmeet Kaur Sran Vs DCIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0065
Income Tax Act, 1961 — Section 271(1)(c)
Tribunals and Commissions11 Oct 2019Allowed
Harendra Malik Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0064
Income Tax Act, 1961 — Section 147, 148
Tribunals and Commissions11 Oct 2019Allowed
From Here On Communications P. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0063
Tribunals and Commissions10 Oct 2019Allowed
Pushpa Rani Kukreja Vs ACIT
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0062
Income Tax Act, 1961 — Section 132, 153
Tribunals and Commissions10 Oct 2019Dismissed
DCIT Vs Mercer India P. Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0061
Tribunals and Commissions10 Oct 2019Dismissed
Income Tax Officer Vs Anil Kumar Arora
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0060
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions10 Oct 2019Dismissed
Asstt. Commisioner Of Income Tax Officer Vs Ashok Kumar Jain
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0059
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions10 Oct 2019Allowed
Bina Agarwal Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0058
Tribunals and Commissions10 Oct 2019Allowed
M/S Sunnyvale Capital Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0057
Income Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions10 Oct 2019Dismissed
ITO Vs M/s. International Cylinders Pvt. Ltd.,
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0056
Income Tax Act, 1961 — Section 80IB, 80IC
Tribunals and Commissions10 Oct 2019Dismissed
DCIT Vs M/s. DLF Cyber City Developers Ltd.
Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0055
Income Tax Act, 1961 — Section 24(b), 139(1), 143(3), 147, 148