COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,848 judgments · page 303 of 343

Tribunals and Commissions15 Oct 2019Allowed

Sushil Kumar Vs ITO

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0115

Income Tax Act, 1961 — Section 2(14), 144, 147
Tribunals and Commissions15 Oct 2019Allowed

Karam Chand Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0111

Income Tax Act, 1961 — Section 2(14), 2(14)(III)(B), 54, 54B, 54D, 54EC, 54ED, 54F, 147, 148
Tribunals and Commissions15 Oct 2019Partly Allowed

Divya Vs ITO

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0110

Income Tax Act, 1961 — Section 143(3), 147, 151
Tribunals and Commissions14 Oct 2019Dismissed

ACIT Vs IIGM Pvt. Ltd.

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0106

Income Tax Act, 1961 — Section 40A(2)(b), 143(3)