COURT ARCHIVE

Income Tax Appellate Tribunal judgments

6,848 judgments · page 302 of 343

Tribunals and Commissions16 Oct 2019Dismissed

M/s. Metal Coatings (India) Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0133

Income Tax Act, 1961 — Section 14A, 143(3), 154Income Tax Rules, 1962 — Rule 8D, 8D(2)(i), 8D(2)(ii), 8D(2)(iii)
Tribunals and Commissions16 Oct 2019Dismissed

ITO Vs Pratap Singh

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0132

Income Tax Act, 1961 — Section 268A
Tribunals and Commissions16 Oct 2019Allowed

Mahesh Kumar Gupta Vs DCIT

Income Tax Appellate Tribunal · (2019) 10 ITAT CK 0129

Income Tax Act, 1961 — Section 143(3)Land Acquisition Act 1894 — Section 28